Showing 9946 - 9960 of 41947 judgements
21 February 2011
Supreme Court
23 pages
UNION OF INDIA Vs KUSHALA SHETTY .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002866-002880 / 2011
Diary number: 34624 / 2009
Advocates: M. V. KINI & ASSOCIATES Vs V. N. RAGHUPATHY

18 February 2011
Supreme Court
13 pages
GURJINDER SINGH Vs STATE OF PUNJAB

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001237-001237 / 2008
Diary number: 18508 / 2008
Advocates: JASPREET GOGIA Vs KULDIP SINGH

18 February 2011
Supreme Court
16 pages
COMMR. OF CUSTOMS Vs SAYED ALI

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-004294-004295 / 2002
Diary number: 10933 / 2002
Advocates: B. KRISHNA PRASAD Vs S. R. SETIA

18 February 2011
Supreme Court
19 pages
CHOWDHURY NAVIN HEMABHAI Vs STATE OF GUJARAT .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001925-001925 / 2011
Diary number: 32712 / 2009
Advocates: A. VENAYAGAM BALAN Vs AMIT KUMAR

18 February 2011
Supreme Court
11 pages
K.R.MADHUSUDAN Vs ADMINISTRATIVE OFFICER

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001923-001924 / 2011
Diary number: 12409 / 2010
Advocates: ANJANA CHANDRASHEKAR Vs

18 February 2011
Supreme Court
24 pages
PRAGATI MAHILA MANDAL, NANDED Vs MUNICIPAL COUNCIL, NANDED .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002619-002619 / 2002
Diary number: 14679 / 2001
Advocates: YASH PAL DHINGRA Vs SHIVAJI M. JADHAV

18 February 2011
Supreme Court
12 pages
RAVI Vs BADRINARAYAN .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001926-001926 / 2011
Diary number: 4812 / 2008
Advocates: SHOBHA Vs

18 February 2011
Supreme Court
67 pages
RADHESHYAM KEJRIWAL Vs STATE OF WEST BENGAL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001097-001097 / 2003
Diary number: 12453 / 2002
Advocates: PRATIBHA JAIN Vs TARA CHANDRA SHARMA

18 February 2011
Supreme Court
40 pages
UNITED INDIA INSURANCE CO.LTD. Vs K.M.POONAM .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-001928-001928 / 2011
Diary number: 19772 / 2008

18 February 2011
Supreme Court
16 pages
VISWESWARAIAH TECHNOLOGICAL UNIV. Vs KRISHNENDU HALDER .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001947-001947 / 2011
Diary number: 12365 / 2010
Advocates: R. D. UPADHYAY Vs GARVESH KABRA

18 February 2011
Supreme Court
3 pages
ARUNA RAMCHANDRA SHANBAUG Vs UNION OF INDIA & ORS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Writ Petition (crl.) 115 of 2009

17 February 2011
Supreme Court
5 pages
SHARADBHAI JIVANLAL VANIYA Vs STATE OF GUJARAT

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000810-000810 / 2004
Diary number: 15036 / 2004
Advocates: Vs HEMANTIKA WAHI

17 February 2011
Supreme Court
23 pages
BHARAT SANCHAR NIGAM LTD. Vs GHANSHYAM DASS .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-004369-004369 / 2006
Diary number: 20171 / 2003
Advocates: PAVAN KUMAR Vs P. NARASIMHAN

17 February 2011
Supreme Court
15 pages
P.S. SOMANATHAN Vs DISTRICT INSURANCE OFFICERS

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001891-001891 / 2011
Diary number: 10339 / 2010
Advocates: Vs R. SATHISH

17 February 2011
Supreme Court
7 pages
UNION OF INDIA Vs GIANI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001884-001884 / 2011
Diary number: 17782 / 2004
Advocates: ANIL KATIYAR Vs RAJ SINGH RANA