Showing 9931 - 9945 of 41947 judgements
22 February 2011
Supreme Court
1 pages
B.S. RAMACHANDRAN Vs RUKMANI BAI .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005744-005744 / 2007
Diary number: 26858 / 2007
Advocates: Vs K. K. MANI

22 February 2011
Supreme Court
1 pages
GANTI SAYOJI RAO Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000555-000555 / 2011
Diary number: 30685 / 2010
Advocates: VENKATESWARA RAO ANUMOLU Vs D. MAHESH BABU

22 February 2011
Supreme Court
2 pages
VINOD KUMAR SRIVASTAVA Vs U.P.CO-OP.PROCESNG.& C.S.FEDN.LTD..

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002002-002002 / 2011
Diary number: 19685 / 2007
Advocates: ANU GUPTA Vs C. D. SINGH

22 February 2011
Supreme Court
2 pages
NARAIN Vs UNION OF INDIA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002000-002000 / 2011
Diary number: 34381 / 2008
Advocates: B. K. PAL Vs ANIL KATIYAR

22 February 2011
Supreme Court
51 pages
RAMESH Vs STATE OF RAJASTHAN

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001236-001236 / 2006
Diary number: 10557 / 2006
Advocates: SUSHIL KUMAR JAIN Vs MILIND KUMAR

22 February 2011
Supreme Court
20 pages
C.B.I. Vs MUSTAFA AHMED DOSSA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000920-000922 / 2009
Diary number: 11650 / 2009
Advocates: ARVIND KUMAR SHARMA Vs SUSHIL BALWADA

22 February 2011
Supreme Court
7 pages
DAYAL DAS Vs STATE OF RAJASTHAN

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: SLP(Crl) No.-010302-010302 / 2010
Diary number: 3045 / 2009
Advocates: Vs R. GOPALAKRISHNAN

22 February 2011
Supreme Court
2 pages
POONAM BANSAL Vs STATE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 333 of 2010

22 February 2011
Supreme Court
2 pages
POONAM BANSAL & ORS. Vs MOHINDER SINGH VERMA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 60 of 2011

21 February 2011
Supreme Court
5 pages
M/S HUSSNAIN INTERNATIONAL Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001980-001981 / 2011
Diary number: 34192 / 2007
Advocates: Vs ARVIND KUMAR SHARMA

21 February 2011
Supreme Court
20 pages
SUDHIR KUMAR CONSUL Vs ALLAHABAD BANK

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-001982-001983 / 2011
Diary number: 28170 / 2009

21 February 2011
Supreme Court
19 pages
RAM NARAYAN TIWARI Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001978-001978 / 2011
Diary number: 18469 / 2007
Advocates: Vs D. S. MAHRA

21 February 2011
Supreme Court
39 pages
STATE OF HARYANA Vs M/S.MAHABIR VEGETABLE OILS PVT. LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001977-001977 / 2011
Diary number: 10308 / 2009
Advocates: DEVASHISH BHARUKA Vs NIKHIL JAIN

21 February 2011
Supreme Court
62 pages
UNION OF INDIA Vs M/S IND-SWIFT LABORATORIES LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001976-001976 / 2011
Diary number: 36414 / 2009
Advocates: B. KRISHNA PRASAD Vs

21 February 2011
Supreme Court
11 pages
M/S UTTAM INDUSTRIES Vs COMMNR.OF CENTRAL EXCISE HARYANA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003727-003728 / 2005
Diary number: 14877 / 2004
Advocates: Vs B. KRISHNA PRASAD