Showing 9916 - 9930 of 41947 judgements
24 February 2011
Supreme Court
10 pages
MD.SUKUR ALI Vs STATE OF ASSAM

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000546-000546 / 2011
Diary number: 35909 / 2010
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

24 February 2011
Supreme Court
3 pages
RAMBILAS SINGH Vs STATE OF U.P

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000285-000285 / 2008
Diary number: 15276 / 2006
Advocates: KRISHAN SINGH CHAUHAN Vs PRADEEP MISRA

24 February 2011
Supreme Court
5 pages
SWAPAN KUMAR SENAPATI Vs STATE OF WEST BENGAL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002129-002129 / 2009
Diary number: 21688 / 2009
Advocates: RAUF RAHIM Vs SATISH VIG

24 February 2011
Supreme Court
9 pages
TUKARAM Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000902-000902 / 2007
Diary number: 1296 / 2007
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

23 February 2011
Supreme Court
35 pages
HARYANA STATE WAREHOUSING CORP. Vs JAGAT RAM

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-002659-002659 / 2011
Diary number: 1026 / 2011
Advocates: DEVASHISH BHARUKA Vs KUSUM CHAUDHARY

23 February 2011
Supreme Court
19 pages
O.N.G.C.LTD. Vs OFF-SHORE ENTERPRISES INC.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004368-004368 / 2005
Diary number: 19855 / 2004
Advocates: K. R. SASIPRABHU Vs MANIK KARANJAWALA

23 February 2011
Supreme Court
9 pages
BRIJ PAL BHARGAVA Vs STATE OF U.P..

Bench: V.S. SIRPURKAR,ANIL R. DAVE, , ,
Case number: C.A. No.-002020-002020 / 2011
Diary number: 27158 / 2007
Advocates: ABHINAV MUKERJI Vs M. P. SHORAWALA

23 February 2011
Supreme Court
12 pages
AMERIKA RAI Vs STATE OF BIHAR

Bench: V.S. SIRPURKAR,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001516-001517 / 2004
Diary number: 60256 / 2004
Advocates: RAJESH PRASAD SINGH Vs GOPAL SINGH

23 February 2011
Supreme Court
6 pages
RAJALINGAM Vs STATE REP.BY INSPECTOR OF POLICE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000011-000011 / 2005
Diary number: 24497 / 2004
Advocates: SRIKALA GURUKRISHNA KUMAR Vs S. THANANJAYAN

23 February 2011
Supreme Court
4 pages
MEHMOOD RAHMAT ULLAH KHAN Vs NIYAZ AHMAD KHAN

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001264-001264 / 2009
Diary number: 9169 / 2008
Advocates: IRSHAD AHMAD Vs BIMAL ROY JAD

23 February 2011
Supreme Court
14 pages
IVO AGNELO SANTIMANO FERNANDES Vs GOVERNMENT OF GOA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007245-007245 / 2003
Diary number: 22887 / 2002
Advocates: NIKHIL NAYYAR Vs A. SUBHASHINI

22 February 2011
Supreme Court
9 pages
STATE BANK OF TRAVANCORE Vs M/S KINGSTON COMPUTERS(I) P.LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002014-002014 / 2011
Diary number: 20801 / 2009
Advocates: S. MAHENDRAN Vs

22 February 2011
Supreme Court
13 pages
KOKKANDA B. POONDACHA Vs K.D. GANAPATHI

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002015-002015 / 2011
Diary number: 19979 / 2010
Advocates: Vs S. N. BHAT

22 February 2011
Supreme Court
5 pages
VISHNU AGARWAL Vs STATE OF U.P.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001323-001323 / 2004
Diary number: 6800 / 2004
Advocates: MANOJ SWARUP AND CO. Vs

22 February 2011
Supreme Court
3 pages
BALDEV SINGH Vs STATE OF PUNJAB

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000749-000749 / 2007
Diary number: 15526 / 2005
Advocates: A. P. MOHANTY Vs KULDIP SINGH