Showing 9901 - 9915 of 41947 judgements
28 February 2011
Supreme Court
2 pages
DHOOPARAM(D) TR.LRS. Vs STATE OF RAJASTHAN .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002177-002177 / 2011
Diary number: 13298 / 2010
Advocates: ARUN KUMAR BERIWAL Vs IRSHAD AHMAD

28 February 2011
Supreme Court
2 pages
KAMAL SINGH Vs YASHWANT

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000640-000640 / 2011
Diary number: 39054 / 2010
Advocates: DEBASIS MISRA Vs

28 February 2011
Supreme Court
3 pages
GHANSHYAM Vs STATE OF MAHARASHTRA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000631-000631 / 2011
Diary number: 28058 / 2008
Advocates: SUDHANSHU S. CHOUDHARI Vs ASHA GOPALAN NAIR

28 February 2011
Supreme Court
2 pages
AJAY KUMAR PRASAD Vs STATE OF BIHAR TH:VIGILANCE

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000613-000613 / 2011
Diary number: 33318 / 2010
Advocates: AMIT PAWAN Vs GOPAL SINGH

28 February 2011
Supreme Court
7 pages
UNION OF INDIA Vs MANAB KUMAR GUHA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002175-002175 / 2011
Diary number: 32861 / 2007
Advocates: Vs ASHA JAIN MADAN

28 February 2011
Supreme Court
14 pages
M/S. MUSTAN TAHERBHAI Vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

Bench: D.K. JAIN,ASOK KUMAR GANGULY,H.L. DATTU, ,
Case number: C.A. No.-003788-003788 / 2003
Diary number: 9080 / 2003
Advocates: AJAY SHARMA Vs ANIL KATIYAR

28 February 2011
Supreme Court
13 pages
STATE OF MAHARASHTRA Vs M/S. ARK BUILDERS PVT.LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002152-002152 / 2011
Diary number: 7085 / 2010
Advocates: Vs ANIRUDDHA P. MAYEE

28 February 2011
Supreme Court
11 pages
RANU HAZARIKA Vs STATE OF ASSAM .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-002153-002153 / 2011
Diary number: 19982 / 2009
Advocates: Vs CORPORATE LAW GROUP

25 February 2011
Supreme Court
30 pages
ASHOK TSHERING BHUTIA Vs STATE OF SIKKIM

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000945-000945 / 2003
Diary number: 5885 / 2003
Advocates: MANIK KARANJAWALA Vs P. PARMESWARAN

25 February 2011
Supreme Court
8 pages
JUGAL KISHORE KHETAWAT Vs STATE OF WEST BENGAL

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000168-000168 / 2007
Diary number: 25839 / 2006
Advocates: SUMAN JYOTI KHAITAN Vs ABHIJIT SENGUPTA

25 February 2011
Supreme Court
3 pages
PERSN MEDICINAL PLANT P.LTD. Vs INDIAN BANK .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002074-002078 / 2011
Diary number: 27645 / 2010
Advocates: Vs HIMANSHU MUNSHI

25 February 2011
Supreme Court
3 pages
HARISH KUMAR Vs STATE OF UTTARKHAND

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000627-000627 / 2011
Diary number: 20697 / 2010
Advocates: Vs NIRAJ GUPTA

24 February 2011
Supreme Court
14 pages
TATIPAMULA NAGA RAJU Vs PATTEM PADMAVATHI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002057-002057 / 2011
Diary number: 36023 / 2008
Advocates: D. MAHESH BABU Vs

24 February 2011
Supreme Court
25 pages
NARAYAN DUTT Vs STATE OF PUNJAB

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002058-002058 / 2011
Diary number: 12215 / 2008
Advocates: KAMINI JAISWAL Vs AMITA GUPTA

24 February 2011
Supreme Court
25 pages
LANKA VENKATESWARLU (D) BY LRS. Vs STATE OF A.P. .

Bench: B. SUDERSHAN REDDY, , , ,
Case number: C.A. No.-002909-002913 / 2005
Diary number: 22988 / 2003
Advocates: SUDHA GUPTA Vs