Showing 9886 - 9900 of 41947 judgements
03 March 2011
Supreme Court
4 pages
M/S. KUMAON SEEDS COPRN. Vs KRISHI UTPADAN MANDI SAMITI,KASHIPUR&ORS

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-003630-003630 / 2007
Diary number: 17344 / 2005
Advocates: Vs RACHANA SRIVASTAVA

03 March 2011
Supreme Court
74 pages
CENTRE FOR PIL Vs UNION OF INDIA

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000348-000348 / 2010
Diary number: 32024 / 2010

03 March 2011
Supreme Court
9 pages
OMNIA TECHNOLOGIES P.LTD. Vs W.M.A.VAN LOOSBROEK

Bench: T.S. THAKUR, , , ,
Case number: ARBIT.CASE(C) No.-000010-000010 / 2010
Diary number: 10319 / 2010
Advocates: Vs M. P. DEVANATH

03 March 2011
Supreme Court
79 pages
T.V. VENOGOPAL Vs USHODAYA ENTERPRISES LTD.

Bench: DALVEER BHANDARI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-006314-006315 / 2001
Diary number: 10103 / 2001
Advocates: ABHINAV MUKERJI Vs K. V. MOHAN

02 March 2011
Supreme Court
10 pages
PRAHALAD PATEL Vs STATE OF M.P

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001209-001209 / 2007
Diary number: 22551 / 2006
Advocates: SUSHIL BALWADA Vs

02 March 2011
Supreme Court
13 pages
KUSUM Vs SATBIR .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002269-002269 / 2011
Diary number: 26542 / 2010
Advocates: ANSAR AHMAD CHAUDHARY Vs M. K. DUA

02 March 2011
Supreme Court
6 pages
STATE OF RAJASTHAN Vs MAHESH KUMAR SHARMA

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-002278-002278 / 2011
Diary number: 36968 / 2007
Advocates: MILIND KUMAR Vs V. J. FRANCIS

02 March 2011
Supreme Court
72 pages
BHARAT PETROLEUM CORP.LTD. Vs CHEMBUR SERVICE STATION

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-002276-002276 / 2011
Diary number: 10064 / 2009
Advocates: PARIJAT SINHA Vs R. P. GUPTA

01 March 2011
Supreme Court
37 pages
M.MOHAN Vs STATE TR.DY.SUPDT.OF POLICE

Bench: DALVEER BHANDARI,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000611-000611 / 2011
Diary number: 8844 / 2010
Advocates: PRAMOD DAYAL Vs S. THANANJAYAN

01 March 2011
Supreme Court
41 pages
ASHOK KUMAR TODI Vs KISHWAR JAHAN .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000602-000602 / 2011
Diary number: 17170 / 2010
Advocates: VICTOR MOSES & ASSOCIATES Vs ABHIJIT SENGUPTA

01 March 2011
Supreme Court
80 pages
GVK INDS. LTD Vs THE INCOME TAX OFFICER

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY,K.S. PANICKER RADHAKRISHNAN,SURINDER SINGH NIJJAR,SWATANTER KUMAR
Case number: C.A. No.-007796-007796 / 1997
Diary number: 11291 / 1997
Advocates: GAGRAT AND CO Vs SUSHMA SURI

01 March 2011
Supreme Court
2 pages
SOMASHEKAR A.S. Vs UNITED INDIA INSURANCE CO.LTD..

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002201-002201 / 2011
Diary number: 19516 / 2009
Advocates: ANJANA CHANDRASHEKAR Vs SHAKIL AHMED SYED

01 March 2011
Supreme Court
2 pages
BASAPPA @ BASAVARAJ Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000438-000438 / 2005
Diary number: 1347 / 2005

01 March 2011
Supreme Court
2 pages
MD.HABIBUR RAHMAN Vs STATE OF BIHAR

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000610-000610 / 2011
Diary number: 5657 / 2010
Advocates: SATISH VIG Vs GOPAL SINGH

01 March 2011
Supreme Court
9 pages
STATE BANK OF BIKANER & JAIPUR Vs NEMI CHAND NALWAYA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-005861-005861 / 2007
Diary number: 4363 / 2007
Advocates: ANIL KUMAR SANGAL Vs A. SUMATHI