Judgements

Showing 976 - 990 of 41947 judgements
09 July 2019
Supreme Court
16 pages
THE PEERLESS GEN.FIN AND INVESTMENT COMPANY LIMITED Vs COMMNR. OF INCOME TAX

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001265-001265 / 2007
Diary number: 26484 / 2005
Advocates: K. RAJEEV Vs B. V. BALARAM DAS

09 July 2019
Supreme Court
6 pages
SITA RAM Vs STATE OF NCT OF DELHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001014-001014 / 2019
Diary number: 20813 / 2018
Advocates: BHARTI TYAGI Vs

08 July 2019
Supreme Court
6 pages
ROBIN THAPA Vs ROHIT DORA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-004507-004507 / 2019
Diary number: 38044 / 2017
Advocates: RAM NARESH YADAV Vs

08 July 2019
Supreme Court
7 pages
RAMAN SINGH Vs DISTRICT INSPECTOR OF SCHOOLS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005265-005265 / 2019
Diary number: 39276 / 2017
Advocates: PARMATMA SINGH Vs

08 July 2019
Supreme Court
7 pages
RANDHIR SINGH Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000210-000210 / 2017
Diary number: 42844 / 2016
Advocates: NARESH KUMAR Vs ARVIND KUMAR SHARMA

05 July 2019
Supreme Court
5 pages
CHRISTOPHER RAJ Vs K VIJAYAKUMAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000986-000987 / 2019
Diary number: 31562 / 2018
Advocates: M.P. Parthiban Vs

05 July 2019
Supreme Court
39 pages
STEEL AUTHORITY OF INDIA LTD. Vs JAGGU .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008094-008094 / 2011
Diary number: 34228 / 2006
Advocates: SUNIL KUMAR JAIN Vs T. G. NARAYANAN NAIR

05 July 2019
Supreme Court
43 pages
THE DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED Vs ISPAT KHADAN JANTA MAZDOOR UNION

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008081-008082 / 2011
Diary number: 38254 / 2010
Advocates: SUNIL KUMAR JAIN Vs T. G. NARAYANAN NAIR

05 July 2019
Supreme Court
234 pages
CENTRAL BUREAU OF INVESTIGATION Vs MOHD.PARVEZ ABDUL KAYUUM

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-000140-000151 / 2012
Diary number: 37430 / 2011
Advocates: ARVIND KUMAR SHARMA Vs

04 July 2019
Supreme Court
19 pages
RAMESH DASU CHAUHAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SURYA KANT
Case number: Crl.A. No.-001682-001682 / 2012
Diary number: 12524 / 2012
Advocates: AJAY KUMAR TALESARA Vs

04 July 2019
Supreme Court
22 pages
NIRAVKUMAR DILIPBHAI MAKWANA Vs GUJRAT PUBLIC SERVICE COMMISSION AND ORS

Bench: HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-005185-005185 / 2019
Diary number: 17841 / 2017
Advocates: O. P. BHADANI Vs

03 July 2019
Supreme Court
10 pages
SOPANRAO Vs SYED MEHMOOD .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-004478-004478 / 2007
Diary number: 19236 / 2007
Advocates: Vs SHAKIL AHMED SYED

03 July 2019
Supreme Court
20 pages
AMIT KUMAR ROY Vs UNION OF INDIA .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004605-004606 / 2019
Diary number: 27372 / 2015
Advocates: POOJA DHAR Vs

03 July 2019
Supreme Court
203 pages
THE STATE OF MEGHALAYA Vs ALL DIMASA STUDENTS UNION HASAO DISTRICT COMMITTEE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-010720 / 2018
Diary number: 39439 / 2018
Advocates: Avijit Mani Tripathi Vs

02 July 2019
Supreme Court
18 pages
M/S CRAFT INTERIORS (P) LTD. Vs THE JOINT COMMISSIONER OF COMMERCIAL TAXES(INTELLIGENCE), BANGALORE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008898-008898 / 2011
Diary number: 20741 / 2007
Advocates: RAJESH MAHALE Vs