Showing 9856 - 9870 of 41947 judgements
10 March 2011
Supreme Court
10 pages
M/S. HANS STEEL ROLLING MILL Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002715-002715 / 2003
Diary number: 23397 / 2002
Advocates: RAJESH KUMAR Vs B. V. BALARAM DAS

10 March 2011
Supreme Court
6 pages
RAMDEO (D) BY LRS. Vs BOARD OF REVENUE, U.P. .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: SLP(C) No.-002784-002784 / 2004
Diary number: 375 / 2004
Advocates: Vs P. NARASIMHAN

10 March 2011
Supreme Court
3 pages
BRIJ MOHAN Vs D.D.A.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: W.P.(C) No.-000267-000267 / 2004
Diary number: 11657 / 2004
Advocates: Vs SAHARYA & CO.

10 March 2011
Supreme Court
7 pages
RAJESH KUMAR SRIVASTAVA Vs STATE OF JHARKHAND .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002419-002419 / 2011
Diary number: 22970 / 2008
Advocates: PRAMOD DAYAL Vs RATAN KUMAR CHOUDHURI

10 March 2011
Supreme Court
11 pages
AJIT KUMAR Vs STATE OF JHARKHAND .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002420-002420 / 2011
Diary number: 3939 / 2008
Advocates: K. S. RANA Vs

09 March 2011
Supreme Court
7 pages
RAYMOND LTD. Vs TUKARAM TANAJI MANDHARE .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005077-005077 / 2006
Diary number: 18668 / 2005
Advocates: J S WAD AND CO Vs NARESH KUMAR

09 March 2011
Supreme Court
2 pages
BHARAT PETROLEUM CORPN LTD. Vs LALMAN R. SHARMA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002408-002408 / 2011
Diary number: 12252 / 2010
Advocates: PAREKH & CO. Vs E. C. VIDYA SAGAR

09 March 2011
Supreme Court
2 pages
STATE OF HARYANA Vs SURESH @ PAPPU

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000690-000690 / 2011
Diary number: 4543 / 2010
Advocates: RAO RANJIT Vs KAILASH CHAND

09 March 2011
Supreme Court
2 pages
UNION OF INDIA Vs RITESH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002407-002407 / 2011
Diary number: 8843 / 2010
Advocates: ARVIND KUMAR SHARMA Vs M. QAMARUDDIN

09 March 2011
Supreme Court
10 pages
R.S. SINGH Vs U.P. MALARIA NIRIKSHAK SANGH .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005600-005600 / 2006
Diary number: 60340 / 2004
Advocates: NIRANJANA SINGH Vs

09 March 2011
Supreme Court
25 pages
ANIL KUMAR GUPTA Vs STATE OF U.P.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000388-000388 / 2004
Diary number: 5478 / 2004
Advocates: Vs KAMLENDRA MISHRA

09 March 2011
Supreme Court
16 pages
NEW INDIA ASSURANCE CO.LTD. Vs PRIYA BLUE INDUSTRIES PVT. LTD.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-003714-003714 / 2005
Diary number: 13316 / 2005
Advocates: NAVIN CHAWLA Vs VIKAS MEHTA

09 March 2011
Supreme Court
41 pages
NILESH DINKAR PARADKAR Vs STATE OF MAHARASHTRA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000537-000537 / 2009
Diary number: 124 / 2009
Advocates: K. N. RAI Vs ASHA GOPALAN NAIR

09 March 2011
Supreme Court
34 pages
HARICHARAN Vs STATE OF M.P. .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000581-000581 / 2003
Diary number: 17570 / 2002
Advocates: AMITA GUPTA Vs

08 March 2011
Supreme Court
25 pages
STATE OF U.P. Vs NARESH .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000674-000674 / 2006
Diary number: 18312 / 2005
Advocates: PRADEEP MISRA Vs