Showing 9841 - 9855 of 41947 judgements
15 March 2011
Supreme Court
2 pages
STATE OF MADHYA PRADESH Vs POORAN SINGH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000353-000353 / 2005
Diary number: 264 / 2005

15 March 2011
Supreme Court
3 pages
NANDU Vs RAKESH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000163-000163 / 2002
Diary number: 17632 / 2001
Advocates: M. QAMARUDDIN Vs SURYA KANT

15 March 2011
Supreme Court
1 pages
NTPC LIMITED Vs J.P.SINGH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002506-002506 / 2011
Diary number: 36961 / 2007
Advocates: BHARAT SANGAL Vs (MRS. ) VIPIN GUPTA

15 March 2011
Supreme Court
4 pages
REKHA Vs STATE OF T.NADU TR.SEC.TO GOVT.& ANR

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Special Leave Petition (crl.) 576 of 2011

14 March 2011
Supreme Court
1 pages
SHEEL KR. ROY Vs SECRETARY M/O DEFENCE .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001082-001082 / 2005
Diary number: 11571 / 2005
Advocates: LILY ISABEL THOMAS Vs ANIL KATIYAR

14 March 2011
Supreme Court
19 pages
KERALA FINANCIAL CORPORATION Vs VINCENT PAUL

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-003446-003446 / 2003
Diary number: 5364 / 2002
Advocates: Vs E. M. S. ANAM

14 March 2011
Supreme Court
17 pages
B.N. SHIVANNA Vs ADVANTA INDIA LTD.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001038-001039 / 2004
Diary number: 19999 / 2004
Advocates: ABHIJIT SENGUPTA Vs LALITA KAUSHIK

14 March 2011
Supreme Court
8 pages
GOPOL DASS THR.BROTHER ANAND VIR Vs UNION OF INDIA & ANR.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Writ Petition (crl.) 16 of 2008

11 March 2011
Supreme Court
8 pages
DELHI PRADESH REGD.MED.PRT.ASSN. Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: R.P.(C) No.-002279-002279 / 2010
Diary number: 19392 / 2010

11 March 2011
Supreme Court
1 pages
KHARAK SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000715-000715 / 2011
Diary number: 22797 / 2010
Advocates: (MRS. ) VIPIN GUPTA Vs KAMAL MOHAN GUPTA

11 March 2011
Supreme Court
3 pages
JAI NARAIN VYAS UNIV JODHPUR TR.REGR. Vs STATE OF RAJASTHAN .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000713-000713 / 2011
Diary number: 32826 / 2010
Advocates: GP. CAPT. KARAN SINGH BHATI Vs MILIND KUMAR

11 March 2011
Supreme Court
6 pages
JAGDISH RAI Vs STATE OF PUNJAB

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001450-001450 / 2008
Diary number: 10977 / 2008

11 March 2011
Supreme Court
6 pages
STATE OF U.P. Vs J.P.SARASWAT

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002436-002436 / 2011
Diary number: 33381 / 2009
Advocates: ANUVRAT SHARMA Vs SURYA KANT

11 March 2011
Supreme Court
14 pages
BHAWANI PRASAD SONKAR Vs UNION OF INDIA .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-005101-005101 / 2005
Diary number: 10269 / 2004
Advocates: SHEELA GOEL Vs B. KRISHNA PRASAD

10 March 2011
Supreme Court
16 pages
RANJANA MISHRA Vs STATE OF BIHAR .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002416-002416 / 2011
Diary number: 24299 / 2008
Advocates: SHEKHAR KUMAR Vs GOPAL SINGH