Showing 9826 - 9840 of 41947 judgements
17 March 2011
Supreme Court
11 pages
RAVINDER PAL SINGH Vs SANTOSH KUMAR JAISWAL & ORS.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Transfer Petition (Crl.) 222 of 2010

17 March 2011
Supreme Court
14 pages
KOKA SURYANARAYANA RAO Vs LAND ACQUISITION OFFR.&REV.DIV.OFFR.A.P

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-002565-002571 / 2011
Diary number: 32835 / 2009
Advocates: GUNTUR PRABHAKAR Vs G. N. REDDY

17 March 2011
Supreme Court
9 pages
RAVINDRA PAL SINGH Vs AJIT SINGH

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000748-000748 / 2011
Diary number: 9849 / 2010
Advocates: Vs SANJAY JAIN

17 March 2011
Supreme Court
6 pages
COMMR.OF POLICE Vs SANDEEP KUMAR

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001430-001430 / 2007
Diary number: 23534 / 2006
Advocates: D. S. MAHRA Vs

17 March 2011
Supreme Court
12 pages
COMMERCIAL TAXES OFFICER Vs M/S JALANI ENTERPRISES

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002558-002558 / 2011
Diary number: 9898 / 2008
Advocates: MILIND KUMAR Vs SUSHIL KUMAR JAIN

16 March 2011
Supreme Court
2 pages
K.V. THIPPESWAMY (D) BY LRS. Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000050-000050 / 2005
Diary number: 27537 / 2003
Advocates: SHANKAR DIVATE Vs

16 March 2011
Supreme Court
22 pages
DESIYA MURPOKKU DRAVIDA KAZHAGAM Vs ELECTION COMMISSION OF INDIA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: W.P.(C) No.-000532-000532 / 2008
Diary number: 32561 / 2008
Advocates: RUKHSANA CHOUDHURY Vs

16 March 2011
Supreme Court
4 pages
UNION OF INDIA Vs S.K.KAPOOR

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005341-005341 / 2006
Diary number: 20281 / 2005
Advocates: P. PARMESWARAN Vs HARESH RAICHURA

16 March 2011
Supreme Court
15 pages
B. PREMANAND Vs MOHAN KOIKAL .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-002684-002684 / 2007
Diary number: 21524 / 2006
Advocates: SYED SHAHID HUSSAIN RIZVI Vs V. SIVASUBRAMANIAN

16 March 2011
Supreme Court
8 pages
GUFFIC CHEM P.LTD. Vs C.I.T,BELGAUM

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-002522-002522 / 2011
Diary number: 4582 / 2010
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

16 March 2011
Supreme Court
3 pages
CHEPURI ASHOK Vs PRAYAKA RAO VENUKUMAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000103-000103 / 2009
Diary number: 24008 / 2007
Advocates: VENKATESWARA RAO ANUMOLU Vs SRIDHAR POTARAJU

16 March 2011
Supreme Court
11 pages
COMMR.OF COMMERCIAL TAXES Vs CHITRAHAR TRADERS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002686-002686 / 2011
Diary number: 35723 / 2010
Advocates: R. NEDUMARAN Vs VIJAY KUMAR

15 March 2011
Supreme Court
4 pages
KAUSHALYA DEVI MASSAND Vs ROOPKISHORE KHORE

Bench: ALTAMAS KABIR,CYRIAC JOSEPH
Case number: Crl.A. No.-000723-000723 / 2011
Diary number: 37805 / 2009
Advocates: PETITIONER-IN-PERSON Vs SHAKIL AHMED SYED

15 March 2011
Supreme Court
19 pages
DELHI DEVT.AUTHORITY Vs RAM PRAKASH

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-027278-027278 / 2009
Diary number: 26041 / 2009
Advocates: Vs RESPONDENT-IN-PERSON

15 March 2011
Supreme Court
10 pages
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR (NCC CL) Vs UNION OF INDIA

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000318-000318 / 2006
Diary number: 17160 / 2006
Advocates: JYOTI MENDIRATTA Vs CORPORATE LAW GROUP