Showing 9796 - 9810 of 41947 judgements
30 March 2011
Supreme Court
7 pages
STATE OF U.P. Vs REKHA RANI

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001017-001017 / 2007
Diary number: 2041 / 2005
Advocates: NIRANJANA SINGH Vs DINESH KUMAR GARG

30 March 2011
Supreme Court
29 pages
D.G., INDIAN COUNCIL FOR AGRI. RES. Vs D. SUNDARA RAJU

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002714-002714 / 2005
Diary number: 20520 / 2004
Advocates: Vs SURYA KANT

30 March 2011
Supreme Court
16 pages
K.K. VELUSAMY Vs N. PALAANISAMY

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002795-002796 / 2011
Diary number: 19936 / 2010
Advocates: S. MAHENDRAN Vs MONA K. RAJVANSHI

30 March 2011
Supreme Court
20 pages
DEDICATE FREIGHT CORRIDOR CORPN. OF INDI Vs SUBODH SINGH .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002794-002794 / 2011
Diary number: 28415 / 2010
Advocates: SUCHITRA ATUL CHITALE Vs AFTAB ALI KHAN

29 March 2011
Supreme Court
14 pages
MEHBOOB BATCHA Vs STATE REP. BY SUPDT. OF POLICE

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001511-001511 / 2003
Diary number: 5524 / 2003
Advocates: K. K. MANI Vs S. THANANJAYAN

29 March 2011
Supreme Court
15 pages
DEUTSCHE POSTBANK HOME FIN.LTD. Vs TADURI SRIDHAR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002691-002691 / 2011
Diary number: 36033 / 2010
Advocates: ANIS AHMED KHAN Vs ANIRUDDHA P. MAYEE

29 March 2011
Supreme Court
13 pages
ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S MAKKAD PLASTIC AGENCIES

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002692-002692 / 2011
Diary number: 34628 / 2010
Advocates: MILIND KUMAR Vs

29 March 2011
Supreme Court
19 pages
ASMATHUNNISA Vs STATE OF A.P

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000766-000766 / 2011
Diary number: 23089 / 2006
Advocates: BALBIR SINGH GUPTA Vs AMBAR QAMARUDDIN

29 March 2011
Supreme Court
22 pages
BINOD KUMAR Vs STATE OF JHARKHAND .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002689-002689 / 2011
Diary number: 25692 / 2010
Advocates: MUSHTAQ AHMAD Vs ARVIND KUMAR SHARMA

29 March 2011
Supreme Court
12 pages
RANJIT SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000389-000389 / 2004
Diary number: 2555 / 2004
Advocates: R. C. KOHLI Vs KULDIP SINGH

29 March 2011
Supreme Court
26 pages
P.SESHADRI Vs S.MANGATI GOPAL REDDY .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-002688-002688 / 2011
Diary number: 15717 / 2010
Advocates: Vs KAILASH CHAND

29 March 2011
Supreme Court
5 pages
MOOL CHAND Vs STATE OF RAJASTHAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000761-000761 / 2005
Diary number: 8556 / 2005
Advocates: B. D. SHARMA Vs MILIND KUMAR

29 March 2011
Supreme Court
5 pages
NAUSHAD Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001691-001691 / 2005
Diary number: 25064 / 2005
Advocates: JAIL PETITION Vs RAMESH BABU M. R.

29 March 2011
Supreme Court
5 pages
STATE OF RAJASTHAN Vs TARA SINGH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000262-000262 / 2006
Diary number: 11673 / 2004
Advocates: MILIND KUMAR Vs NARESH KUMAR

29 March 2011
Supreme Court
2 pages
SHAILENDRA KUMAR SINHA Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000170-000170 / 2008
Diary number: 24272 / 2006
Advocates: ARUN KUMAR BERIWAL Vs GOPAL PRASAD