Showing 9781 - 9795 of 41947 judgements
31 March 2011
Supreme Court
14 pages
K.J.S. BUTTAR Vs UNION OF INDIA

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005591-005591 / 2006
Diary number: 28003 / 2004
Advocates: Vs ANIL KATIYAR

31 March 2011
Supreme Court
19 pages
MOHAMMAD AFTAB MIR Vs STATE OF J & K .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-002815-002816 / 2011
Diary number: 32505 / 2008
Advocates: Vs SUNIL FERNANDES

31 March 2011
Supreme Court
19 pages
STATE OF U.P. Vs PREETAM .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000506-000506 / 2006
Diary number: 17056 / 2005
Advocates: KAMLENDRA MISHRA Vs ANIS AHMED KHAN

31 March 2011
Supreme Court
27 pages
REVANASIDDAPPA Vs MALLIKARJUN

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002844-002844 / 2011
Diary number: 7553 / 2009
Advocates: (MRS. ) VIPIN GUPTA Vs ABHA R. SHARMA

31 March 2011
Supreme Court
34 pages
DEEPAK AGRAWAL Vs STATE OF U.P. .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-006587-006587 / 2003
Diary number: 13354 / 2002
Advocates: KAILASH CHAND Vs K. K. MOHAN

31 March 2011
Supreme Court
13 pages
SHINDO ALIAS SAWINDER KAUR Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001902-001902 / 2010
Diary number: 11100 / 2010
Advocates: TARA CHANDRA SHARMA Vs KULDIP SINGH

31 March 2011
Supreme Court
27 pages
REVANASIDDAPPA Vs MALLIKARJUN

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002844-002844 / 2011
Diary number: 7553 / 2009
Advocates: (MRS. ) VIPIN GUPTA Vs ABHA R. SHARMA

31 March 2011
Supreme Court
6 pages
BALBIR SINGH Vs STATE OF HARYANA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002814-002814 / 2011
Diary number: 3391 / 2004
Advocates: KUSUM CHAUDHARY Vs KAMAL MOHAN GUPTA

31 March 2011
Supreme Court
6 pages
JAYAMMA Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001456-001456 / 2005
Diary number: 17709 / 2005
Advocates: Vs V. N. RAGHUPATHY

30 March 2011
Supreme Court
5 pages
MINERAL AREA DEVELOPMENT AUTHORITY ETC. Vs M/S STEEL AUTHORITY OF INDIA .

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-004056-004064 / 1999
Diary number: 9012 / 1999
Advocates: TAPESH KUMAR SINGH Vs AP & J CHAMBERS

30 March 2011
Supreme Court
14 pages
HARJIT SINGH Vs STATE OF PUNJAB

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000816-000816 / 2011
Diary number: 25557 / 2010
Advocates: CHANCHAL KUMAR GANGULI Vs KULDIP SINGH

30 March 2011
Supreme Court
18 pages
UNION OF INDIA Vs M.M.SHARMA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002797-002797 / 2011
Diary number: 6277 / 2011
Advocates: ANIL KATIYAR Vs RANJAN KUMAR

30 March 2011
Supreme Court
7 pages
CHANDRA BONIA Vs STATE OF ASSAM

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000131-000131 / 2006
Diary number: 28239 / 2005
Advocates: PRANEET RANJAN Vs CORPORATE LAW GROUP

30 March 2011
Supreme Court
15 pages
SUBRAMANI @ JEEVA @ KULLAJEEVA Vs S.H.O., ODIYANSALAI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001033-001033 / 2005
Diary number: 6151 / 2005
Advocates: RAKESH K. SHARMA Vs V. G. PRAGASAM

30 March 2011
Supreme Court
54 pages
UNION OF INDIA Vs GLAXO INDIA LTD.

Bench: R.V. RAVEENDRAN,H.L. DATTU, , ,
Case number: C.A. No.-006497-006497 / 2002
Diary number: 14295 / 2002
Advocates: Vs GAGRAT AND CO