Showing 9766 - 9780 of 41947 judgements
04 April 2011
Supreme Court
5 pages
K.P.THIMMAPPA GOWDA Vs STATE OF KARNATAKA

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001499-001499 / 2004
Diary number: 25515 / 2004
Advocates: RAJESH MAHALE Vs

04 April 2011
Supreme Court
3 pages
GURMUKH SINGH Vs JASWANT KAUR

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005140-005140 / 2004
Diary number: 25071 / 2003
Advocates: Vs DEBASIS MISRA

04 April 2011
Supreme Court
4 pages
U. SOWRI REDDY (DEAD)BY LRS. Vs B. SUSEELAMMA .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-006322-006322 / 2004
Diary number: 13576 / 2002
Advocates: A. SUBBA RAO Vs ABHIJIT SENGUPTA

04 April 2011
Supreme Court
7 pages
GANESHI (D) BY LRS. Vs ASHOK

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005514-005514 / 2005
Diary number: 14875 / 2005
Advocates: KAILASH CHAND Vs SHIVAJI M. JADHAV

04 April 2011
Supreme Court
9 pages
KULDEEP SHARMA Vs STATE OF H.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001362-001362 / 2003
Diary number: 15590 / 2003
Advocates: P. N. PURI Vs NARESH K. SHARMA

04 April 2011
Supreme Court
13 pages
RUKIA BEGUM Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001519-001519 / 2008
Diary number: 9682 / 2008
Advocates: R. D. UPADHYAY Vs ANITHA SHENOY

04 April 2011
Supreme Court
1 pages
NALINI HATUI @ LAKUR HATUI Vs STATE OF WEST BENGAL

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000874-000874 / 2011
Diary number: 38960 / 2009
Advocates: MITHILESH KUMAR SINGH Vs TARA CHANDRA SHARMA

04 April 2011
Supreme Court
16 pages
M/S BHARAT STEEL TUBES LTD ETC. Vs IFCI LTD .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-009728-009729 / 2011
Diary number: 7129 / 2011
Advocates: P. S. SUDHEER Vs

04 April 2011
Supreme Court
8 pages
SURAZ INDIA TRUST Vs UNION OF INDIA

Bench: DEEPAK VERMA,B.S. CHAUHAN, , ,
Case number: W.P.(C) No.-000204-000204 / 2010
Diary number: 27450 / 2009
Advocates: PETITIONER-IN-PERSON Vs

04 April 2011
Supreme Court
6 pages
C. MOHANRAJU Vs DIVISIONAL MANAGER, UNIT.IND.ASS.CO&ANR.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002931-002931 / 2011
Diary number: 92 / 2011
Advocates: V. N. RAGHUPATHY Vs

04 April 2011
Supreme Court
1 pages
O.N.G.C. Vs MUNICIPAL CORPN.OF GRTR. BOMBAY .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-004253-004253 / 2002
Diary number: 9273 / 2002
Advocates: K. R. SASIPRABHU Vs SUCHITRA ATUL CHITALE

01 April 2011
Supreme Court
15 pages
M/S. SIDDACHALAM EXPORTS PRIVATE LTD. Vs COMMISSIONER OF CENTRAL EXCISE DELHI-III

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-000810-000810 / 2007
Diary number: 3406 / 2007
Advocates: PAREKH & CO. Vs B. V. BALARAM DAS

01 April 2011
Supreme Court
1 pages
SURENDRA KUMR @ RAMBABU Vs STATE OF BIHAR

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000841-000841 / 2011
Diary number: 16880 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs GOPAL SINGH

01 April 2011
Supreme Court
25 pages
SIDDAMURTHY JAYARAMI REDDY (D) BY LRS. Vs GODI JAYA RAMI REDDY

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002916-002916 / 2005
Diary number: 22232 / 2003
Advocates: ABHIJIT SENGUPTA Vs SUDHA GUPTA

01 April 2011
Supreme Court
3 pages
AFZAL IMAM Vs STATE OF BIHAR .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-002843-002843 / 2011
Diary number: 22335 / 2010
Advocates: ABHAY KUMAR Vs GOPAL SINGH