Showing 9751 - 9765 of 41947 judgements
06 April 2011
Supreme Court
33 pages
PRADEEP OIL CORPORATION Vs MUNICIPAL CORPORATION OF DELHI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006546-006552 / 2003
Diary number: 25223 / 2002
Advocates: K. V. MOHAN Vs CHANDER SHEKHAR ASHRI

06 April 2011
Supreme Court
21 pages
COMMISSIONER OF TRADE TAX, U.P. Vs M/S. KARTOS INTERNATIONAL ETC.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002983-002988 / 2011
Diary number: 812 / 2010
Advocates: Vs T. MAHIPAL

05 April 2011
Supreme Court
21 pages
SHANTA TALWAR Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-003072-003073 / 2004
Diary number: 8680 / 2004
Advocates: RACHANA JOSHI ISSAR Vs TARUN JOHRI

05 April 2011
Supreme Court
10 pages
LOCAL ADMINISTRATION DEPARTMENT Vs M. SELVANAYAGAM @ KUMARAVELU

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002206-002206 / 2006
Diary number: 18220 / 2004
Advocates: V. G. PRAGASAM Vs

05 April 2011
Supreme Court
12 pages
ASHOK @ DANGRA JAISWAL Vs STATE OF M.P.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: SLP(Crl.)...CRLMP No.-014108-014108 / 2008
Diary number: 24312 / 2008

05 April 2011
Supreme Court
11 pages
PEPSICO INDIA HOLDINGS LTD. Vs COMMISSIONER OF TRADE TAX,LUCKNOW

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002926-002926 / 2011
Diary number: 7400 / 2008
Advocates: Vs GUNNAM VENKATESWARA RAO

05 April 2011
Supreme Court
11 pages
BILKIS Vs STATE OF MAHARASHTRA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002706-002707 / 2004
Diary number: 18492 / 2003
Advocates: KAILASH CHAND Vs ASHA GOPALAN NAIR

05 April 2011
Supreme Court
7 pages
PHONOGRAPHIC PERFORMANCE LTD.ETC.ETC. Vs ENTERTAINMENT NETWORK(I) LTD.ETC.ETC.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-005727-005735 / 2011
Diary number: 5429 / 2011
Advocates: Vs ABHINAV MUKERJI

05 April 2011
Supreme Court
21 pages
REKHA Vs STATE OF T.NADU TR.SEC.TO GOVT.

Bench: MARKANDEY KATJU,SURINDER SINGH NIJJAR,GYAN SUDHA MISRA, ,
Case number: Crl.A. No.-000755-000755 / 2011
Diary number: 2257 / 2011
Advocates: K. K. MANI Vs S. THANANJAYAN

05 April 2011
Supreme Court
4 pages
TERSEM SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000042-000043 / 2011
Diary number: 19251 / 2009
Advocates: SURYA KANT Vs KULDIP SINGH

05 April 2011
Supreme Court
4 pages
RAM DAS Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000817-000817 / 2007
Diary number: 13682 / 2007
Advocates: ANIL SHRIVASTAV Vs

04 April 2011
Supreme Court
4 pages
SYED MAQBOOL ALI Vs STATE OF U.P.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-002913-002914 / 2011
Diary number: 23178 / 2008
Advocates: PROMILA Vs PRADEEP MISRA

04 April 2011
Supreme Court
2 pages
M/S KUNJ ALUMINIUM P.LTD. Vs M/S KONINKLIJKE PHILIPS ELECTRONICS NV

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-002915-002915 / 2011
Diary number: 6977 / 2010
Advocates: RAJIV MEHTA Vs R. CHANDRACHUD

04 April 2011
Supreme Court
102 pages
CHANDRAN @ MANICHAN @ MANIYAN Vs STATE OF KERALA

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001528-001528 / 2005
Diary number: 256 / 2005
Advocates: K. K. MANI Vs R. SATHISH

04 April 2011
Supreme Court
34 pages
GLODYNE TECHNOSERVE LIMITED Vs STATE OF M.P..

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-002907-002907 / 2011
Diary number: 23981 / 2010
Advocates: VIKAS MEHTA Vs