Showing 9736 - 9750 of 41947 judgements
08 April 2011
Supreme Court
29 pages
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs M/S BYRAMJEE JEEJEEBHOY P.LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-003147-003147 / 2011
Diary number: 22249 / 2008
Advocates: A. V. RANGAM Vs BHARGAVA V. DESAI

08 April 2011
Supreme Court
53 pages
NARMADA BAI Vs STATE OF GUJARAT & ORS.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Writ Petition (crl.) 115 of 2007

08 April 2011
Supreme Court
2 pages
RAJINDER MITTAL Vs A.K. GARG AND ORS.

Bench: AFTAB ALAM,T.S. THAKUR, , ,
Case number: Special Leave Petition (crl.) 2993 of 2004

07 April 2011
Supreme Court
16 pages
STATE OF J.& K. Vs AJAY DOGRA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-003066-003066 / 2011
Diary number: 22525 / 2002
Advocates: SUNIL FERNANDES Vs

07 April 2011
Supreme Court
5 pages
COMMNR., CENTRAL EXCISE, BANGALORE Vs M/S. MEYER HEALTH CARE PVT. LTD. .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004052-004054 / 2003
Diary number: 4471 / 2003
Advocates: ANIL KATIYAR Vs RAJESH KUMAR

07 April 2011
Supreme Court
14 pages
MANINDERJIT SINGH BITTA Vs UNION OF INDIA .

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000510-000510 / 2005
Diary number: 21064 / 2005
Advocates: CHARU MATHUR Vs B. KRISHNA PRASAD

07 April 2011
Supreme Court
4 pages
RAMCHANDER Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005638-005638 / 2004
Diary number: 23272 / 2002
Advocates: SATYA MITRA GARG Vs ARVIND KUMAR SHARMA

07 April 2011
Supreme Court
3 pages
KUNAL SAHA Vs SUKUMAR MUKHERJEE .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003173-003173 / 2011
Diary number: 29266 / 2010
Advocates: T. V. GEORGE Vs ABHIJAT P. MEDH

07 April 2011
Supreme Court
3 pages
NANDINI RASTOGI Vs FATEH BAHADUR SINGH .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003178-003179 / 2011
Diary number: 22529 / 2010
Advocates: ARUP BANERJEE Vs RESPONDENT-IN-PERSON

07 April 2011
Supreme Court
8 pages
SUBHANKAR BISWAS Vs SANDIP META

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001129-001129 / 2006
Diary number: 10049 / 2005
Advocates: PARIJAT SINHA Vs AVIJIT BHATTACHARJEE

06 April 2011
Supreme Court
61 pages
AKHIL BHARTIYA UPBHOKTA CONGRESS Vs STAET OF M.P. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002965-002965 / 2011
Diary number: 18632 / 2008
Advocates: MUSHTAQ AHMAD Vs NAVIN CHAWLA

06 April 2011
Supreme Court
10 pages
UNION OF INDIA Vs B. KISHORE

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001045-001045 / 2006
Diary number: 26997 / 2004
Advocates: V. K. VERMA Vs

06 April 2011
Supreme Court
11 pages
S.B.I. Vs HEMANT KUMAR

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002957-002957 / 2011
Diary number: 15224 / 2010
Advocates: Vs RANDHIR SINGH JAIN

06 April 2011
Supreme Court
26 pages
KAR.INDUST.AREAS DEV.BOARD Vs M/S PRAKASH DAL MILL .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-005406-005445 / 2005
Diary number: 10171 / 2003
Advocates: Vs A. S. BHASME

06 April 2011
Supreme Court
31 pages
CHAIRMAN-CUM-M.D.,COAL INDIA LD. Vs ANANTA SAHA .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-002958-002958 / 2011
Diary number: 33810 / 2008
Advocates: Vs RESPONDENT-IN-PERSON