Judgements

Showing 961 - 975 of 41947 judgements
11 July 2019
Supreme Court
28 pages
THE ALL MANIPUR PENSIONERS ASSN. REGD.NO.1315/1973 UNDER THE SOCIETIES REGISTRATION ACT BY ITS SECRE Vs THE STATE OF MANIPUR .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-010857-010857 / 2016
Diary number: 23047 / 2016
Advocates: ANANGA BHATTACHARYYA Vs ASHUTOSH DUBEY

10 July 2019
Supreme Court
9 pages
PANKAJ PRAKASH Vs UNITED INDIA INSURANCE CO.LTD.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005340-005341 / 2019
Diary number: 42320 / 2017
Advocates: ASHWANI BHARDWAJ Vs

10 July 2019
Supreme Court
8 pages
R LAKSHMIKANTHAM Vs DEVARAJI

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002420-002420 / 2018
Diary number: 11391 / 2017
Advocates: VISHWA PAL SINGH Vs

10 July 2019
Supreme Court
9 pages
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs GAYATRI JHANSI RAODWAYS LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005383-005383 / 2019
Diary number: 40194 / 2017
Advocates: MANISH K. BISHNOI Vs

10 July 2019
Supreme Court
47 pages
M/S HANDE WAVARE AND CO. Vs RAMCHANDRA VITTHAL DONGRE

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005350-005350 / 2019
Diary number: 46450 / 2018
Advocates: UDAY B. DUBE Vs

10 July 2019
Supreme Court
38 pages
M/S. S.E. GRAPHITES PRIVATE LIMITED Vs STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007574-007574 / 2014
Diary number: 41045 / 2013
Advocates: HITENDRA NATH RATH Vs

09 July 2019
Supreme Court
42 pages
VISHNU KUMAR TIWARI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-001015-001015 / 2019
Diary number: 37225 / 2017
Advocates: TARUNA ARDHENDUMAULI PRASAD Vs

09 July 2019
Supreme Court
0 pages
TRIGUN CHAND THAKUR Vs STATE OF BIHAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010003-010003 / 2010
Diary number: 15028 / 2008
Advocates: T. MAHIPAL Vs GOPAL SINGH

09 July 2019
Supreme Court
8 pages
SHRI YOGIRAJ SHIKSHAN PRASARAK MANDAL Vs VIDYA (DEAD) THRU LR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005296-005297 / 2019
Diary number: 21370 / 2017
Advocates: T. R. B. SIVAKUMAR Vs

09 July 2019
Supreme Court
15 pages
P. RAMESH Vs STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001013-001013 / 2019
Diary number: 17912 / 2018
Advocates: ANIRUDDHA P. MAYEE Vs

09 July 2019
Supreme Court
7 pages
HAMMAD AHMED Vs ABDUL MAJEED

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: MA-000883-000884 / 2019
Diary number: 15924 / 2019
Advocates: JAIKRITI S. JADEJA Vs

09 July 2019
Supreme Court
5 pages
NIRMAL SOFTWARE SERVICE (P) LTD Vs DR. BABASAHEB AMBEDKAR MARTHWADA UNIVERSITY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: SLP(C) No.-030863 / 2018
Diary number: 39502 / 2018
Advocates: ANAGHA S. DESAI Vs

09 July 2019
Supreme Court
33 pages
SHIV DARSHAN SINGH Vs RAKESH TIWARI DIRECTOR GENERAL,

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000697-000697 / 2017
Diary number: 42248 / 2016
Advocates: ABHIJIT SENGUPTA Vs

09 July 2019
Supreme Court
38 pages
THE STATE OF MADHYA PRADESH Vs LAFARGE DEALERS ASSOCIATION

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-005302-005302 / 2019
Diary number: 11883 / 2014
Advocates: C. D. SINGH Vs

09 July 2019
Supreme Court
11 pages
BENGAL CHEMICALS AND PHARMACEUTICALS LTD. Vs AJIT NAIN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005314-005315 / 2019
Diary number: 5445 / 2019
Advocates: RASHMI SINGHANIA Vs