Showing 9721 - 9735 of 41947 judgements
11 April 2011
Supreme Court
22 pages
KULVINDER SINGH Vs STATE OF HARYANA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000916-000916 / 2005
Diary number: 4245 / 2005
Advocates: R. C. KAUSHIK Vs KAMAL MOHAN GUPTA

11 April 2011
Supreme Court
6 pages
STATE OF UTTARANCHAL Vs M/S. GOLDEN FOREST CO. (P) LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003195-003195 / 2011
Diary number: 8237 / 2006
Advocates: RACHANA SRIVASTAVA Vs SHAILENDRA BHARDWAJ

11 April 2011
Supreme Court
11 pages
NAGARAJAPPA Vs DIVNL.MANAGER,ORIENTAL INS.CO.LD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003203-003203 / 2011
Diary number: 4873 / 2010
Advocates: V. N. RAGHUPATHY Vs MANJEET CHAWLA

11 April 2011
Supreme Court
16 pages
SUNITA KUMARI KASHYAP Vs STATE OF BIHAR

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000917-000917 / 2011
Diary number: 28223 / 2010
Advocates: LAKSHMI RAMAN SINGH Vs SUBHRO SANYAL

11 April 2011
Supreme Court
16 pages
COMMISSIONER OF TRADE TAX, U.P. Vs VARUN BEVERAGES LTD

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003186-003186 / 2011
Diary number: 27501 / 2010
Advocates: GUNNAM VENKATESWARA RAO Vs PRAVEEN KUMAR

11 April 2011
Supreme Court
20 pages
DEVINDER SINGH Vs MUNICIPAL COUNCIL,SANAUR

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003190-003190 / 2011
Diary number: 8450 / 2009
Advocates: Vs SANJAY JAIN

11 April 2011
Supreme Court
2 pages
BHANWARI DEVI @ BHONRI DEVI Vs SECR.,DEPTT.OF HOME AFFAIRS,GOVT..

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-003222-003222 / 2011
Diary number: 29579 / 2009
Advocates: K. L. JANJANI Vs V. N. RAGHUPATHY

08 April 2011
Supreme Court
4 pages
ARTI BHARGAVA Vs MADHUR BHARGAVA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003152-003153 / 2011
Diary number: 34246 / 2010
Advocates: ASHOK KUMAR SINGH Vs RICHA KAPOOR

08 April 2011
Supreme Court
8 pages
M.G. UNIVERSITY Vs JIKKU PAUL & ORS. ETC.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003123-003130 / 2011
Diary number: 10729 / 2010
Advocates: M. T. GEORGE Vs JOHN MATHEW

08 April 2011
Supreme Court
12 pages
MAHENDRA PRASAD SINGH @ MAHENDRA SINGH Vs STATE OF BIHAR .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003131-003131 / 2011
Diary number: 30990 / 2008
Advocates: T. MAHIPAL Vs KRISHNANAND PANDEYA

08 April 2011
Supreme Court
2 pages
AMEER CHAND Vs NIRMAL CHAND

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000916-000916 / 2011
Diary number: 4271 / 2008
Advocates: PARMANAND GAUR Vs PRAGATI NEEKHRA

08 April 2011
Supreme Court
3 pages
RANCHI UNIVERSITY Vs SNEH KUMAR

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003163-003163 / 2011
Diary number: 33025 / 2007
Advocates: GOPAL PRASAD Vs

08 April 2011
Supreme Court
3 pages
STATE OF ORISSA Vs GOVERNMENT OF INDIA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: W.P.(C) No.-000443-000443 / 2006
Diary number: 22711 / 2006
Advocates: RADHA SHYAM JENA Vs D. BHARATHI REDDY

08 April 2011
Supreme Court
8 pages
UNIVERSITY OF JAMMU Vs T.S.KHAN .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-003137-003137 / 2011
Diary number: 21065 / 2009
Advocates: LIZ MATHEW Vs P. D. SHARMA

08 April 2011
Supreme Court
11 pages
RAJENDRA HARAKCHAND BHANDARI Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000902-000902 / 2011
Diary number: 8779 / 2010
Advocates: UDAY B. DUBE Vs ASHA GOPALAN NAIR