Showing 9706 - 9720 of 41947 judgements
15 April 2011
Supreme Court
28 pages
MUTHU KARUPPAN Vs PARITHI ILAMVAZHUTHI

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001376-001376 / 2004
Diary number: 25816 / 2004
Advocates: Vs V. G. PRAGASAM

15 April 2011
Supreme Court
76 pages
RADHY SHYAM(D)THR. LRS Vs STATE OF U.P..

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003261-003261 / 2011
Diary number: 980 / 2009
Advocates: GOPAL PRASAD Vs RAVINDRA KUMAR

13 April 2011
Supreme Court
53 pages
P.H.PAUL MANOJ PANDIAN Vs P.VELDURAI

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-004129-004129 / 2009
Diary number: 354 / 2009
Advocates: Vs V. N. RAGHUPATHY

13 April 2011
Supreme Court
1 pages
SANDEEP KUMAR TEKRIWAL Vs KAMLA DEVI(D) THR. LRS.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002252-002252 / 2002
Diary number: 20199 / 2001
Advocates: PRASHANT KUMAR Vs E. C. AGRAWALA

13 April 2011
Supreme Court
9 pages
RALLIS INDIA LTD. Vs PODURU VIDYA BHUSAN .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000924-000924 / 2011
Diary number: 32364 / 2007
Advocates: Vs K. SHIVRAJ CHOUDHURI

13 April 2011
Supreme Court
13 pages
VEERAN Vs STATE OF M.P.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000923-000923 / 2011
Diary number: 31456 / 2009
Advocates: PARMANAND GAUR Vs

13 April 2011
Supreme Court
11 pages
THE COMMISSIONER, CORPN. OF CHENNAI Vs R. SIVASANKARA MEHTA

Bench: ASOK KUMAR GANGULY,SWATANTER KUMAR, , ,
Case number: C.A. No.-005740-005741 / 2005
Diary number: 4648 / 2005
Advocates: S. THANANJAYAN Vs E. C. AGRAWALA

13 April 2011
Supreme Court
9 pages
SURENDRA Vs STATE OF RAJASTHAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000641-000641 / 2007
Diary number: 825 / 2007
Advocates: JAIL PETITION Vs MILIND KUMAR

13 April 2011
Supreme Court
4 pages
DEV SINGH Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001415-001415 / 2007
Diary number: 1231 / 2007
Advocates: Vs C. D. SINGH

13 April 2011
Supreme Court
4 pages
BABULAL SAHU Vs STATE OF CHHATTISGARH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001523-001523 / 2007
Diary number: 20653 / 2007
Advocates: VIJAY PANJWANI Vs

11 April 2011
Supreme Court
29 pages
THIRUMALAI CHEMICALS LTD. Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-003191-003194 / 2011
Diary number: 26745 / 2008
Advocates: Vs ANIL KATIYAR

11 April 2011
Supreme Court
2 pages
BALDEV KRISHAN Vs BANK OF INDIA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003267-003267 / 2011
Diary number: 28393 / 2010
Advocates: PETITIONER-IN-PERSON Vs

11 April 2011
Supreme Court
5 pages
KANNACHANKANDY CHANDRAN Vs PEETIKAKANDY ACHUTHAN .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003328-003328 / 2011
Diary number: 28891 / 2006
Advocates: RAMESH BABU M. R. Vs K. RAJEEV

11 April 2011
Supreme Court
34 pages
B.R. SURENDRANATH SINGH Vs DY.DIRECTOR DEPT. OF MINES & GEOLOGY &OR

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003187-003188 / 2011
Diary number: 12351 / 2010
Advocates: A. RAGHUNATH Vs ANITHA SHENOY

11 April 2011
Supreme Court
34 pages
KULDIP YADAV Vs STATE OF BIHAR

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-000531-000531 / 2005
Diary number: 1251 / 2004
Advocates: C. BALAKRISHNA Vs GOPAL SINGH