Showing 9691 - 9705 of 41947 judgements
18 April 2011
Supreme Court
1 pages
DARSHAN KUMAR(D) BY LRS. Vs TEJBIR SINGH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003329-003329 / 2011
Diary number: 17117 / 2010
Advocates: ABHISHEK ATREY Vs NIKHIL NAYYAR

18 April 2011
Supreme Court
26 pages
HARJIT SINGH UPPAL Vs ANUP BANSAL

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-004416-004416 / 2011
Diary number: 33580 / 2010
Advocates: RISHI MALHOTRA Vs NARESH KUMAR

18 April 2011
Supreme Court
14 pages
WAIKHOM YAIMA SINGH Vs STATE OF MANIPUR

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000802-000802 / 2006
Diary number: 18688 / 2006
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

18 April 2011
Supreme Court
17 pages
HITESH BHATNAGAR Vs DEEPA BHATNAGAR

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-006288-006288 / 2008
Diary number: 23523 / 2007
Advocates: DEVENDRA SINGH Vs K. S. RANA

18 April 2011
Supreme Court
3 pages
SUMEET SALUJA Vs STATE OF U.P. TR.CBI

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000953-000953 / 2011
Diary number: 6364 / 2011
Advocates: Vs ARVIND KUMAR SHARMA

18 April 2011
Supreme Court
63 pages
BACHPAN BACHAO ANDOLAN Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,A.K. PATNAIK, , ,
Case number: W.P.(C) No.-000051-000051 / 2006
Diary number: 899 / 2006
Advocates: JYOTI MENDIRATTA Vs MOHANPRASAD MEHARIA

18 April 2011
Supreme Court
28 pages
UNION OF INDIA Vs TANTIA CONSTRUCTION PVT.LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-018914-018914 / 2010
Diary number: 13930 / 2010
Advocates: ARVIND KUMAR SHARMA Vs

18 April 2011
Supreme Court
24 pages
J.S.YADAV Vs STATE OF U.P

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-003299-003299 / 2011
Diary number: 18468 / 2009
Advocates: SHILPA SINGH Vs GUNNAM VENKATESWARA RAO

18 April 2011
Supreme Court
1 pages
JAGLAL MAHTO Vs JANAKDHARI MAHTO .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-006739-006739 / 2003
Diary number: 12064 / 2002
Advocates: Vs RAMESHWAR PRASAD GOYAL

18 April 2011
Supreme Court
2 pages
BHANU VALVE Vs STATE

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Special Leave Petition (crl.) 3192 of 2011

15 April 2011
Supreme Court
20 pages
JANAK DULARI DEVI Vs KAPILDEO RAI

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-004422-004422 / 2002
Diary number: 7087 / 2002
Advocates: KUSUM CHAUDHARY Vs A. RAGHUNATH

15 April 2011
Supreme Court
31 pages
BOOZ-ALLEN & HAMILTON INC. Vs SBI HOME FINANCE LTD. .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005440-005440 / 2002
Diary number: 11280 / 2002

15 April 2011
Supreme Court
23 pages
STATE OF KARNATAKA Vs JANTHAKAL ENTERPRISES

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003293-003294 / 2011
Diary number: 33568 / 2009
Advocates: ANITHA SHENOY Vs P. S. SUDHEER

15 April 2011
Supreme Court
7 pages
DEB RATAN BISWAS Vs MOST. ANAND MOYI DEVI .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-002728-002728 / 2006
Diary number: 20414 / 2004
Advocates: RANJAN MUKHERJEE Vs RESPONDENT-IN-PERSON

15 April 2011
Supreme Court
11 pages
CMD/CHAIRMAN,. B.S.N.L. Vs MISHRI LAL .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001405-001405 / 2007
Diary number: 7232 / 2006
Advocates: RAHUL KAUSHIK Vs