Judgements

20 April 2011
Supreme Court
4 pages

CENTRAL COUNCIL FOR RES. IN HOMEOPATHY Vs BIPIN CHANDRA LAKHERA .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-003286-003286 / 2007
Diary number: 11199 / 2004
Advocates: S. N. BHAT Vs SHRISH KUMAR MISRA

20 April 2011
Supreme Court
18 pages

MD.MANNAN @ ABDUL MANNAN Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000379-000379 / 2009
Diary number: 2259 / 2009
Advocates: Vs GOPAL SINGH

20 April 2011
Supreme Court
8 pages

JHARKHNAD STATE HNG.BOARD Vs AKHILESHWAR SINGH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-003777-003777 / 2011
Diary number: 24225 / 2009
Advocates: PAVAN KUMAR Vs SURYA KANT

20 April 2011
Supreme Court
9 pages

GURMAIL SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000974-000974 / 2008
Diary number: 33291 / 2007
Advocates: P. N. PURI Vs KULDIP SINGH

20 April 2011
Supreme Court
5 pages

KUMAR @ ARASAKUMAR Vs STATE REP.BY INSP.OF POLICE.PONDICHERRY

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001119-001119 / 2008
Diary number: 2481 / 2007
Advocates: S. MAHENDRAN Vs V. G. PRAGASAM

20 April 2011
Supreme Court
14 pages

GAJANAN Vs STATE OF MAHARASHTRA

Bench: G.S. SINGHVI,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-002432-002432 / 2005
Diary number: 25452 / 2003
Advocates: CHANDER SHEKHAR ASHRI Vs ASHA GOPALAN NAIR

19 April 2011
Supreme Court
4 pages

GOPAL Vs STATE OF KARNATAKA

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000029-000029 / 2006
Diary number: 3827 / 2005
Advocates: RAM LAL ROY Vs V. N. RAGHUPATHY

19 April 2011
Supreme Court
8 pages

ARUMUGAM SERVAI Vs STATE OF T.NADU

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000958-000958 / 2011
Diary number: 13860 / 2008
Advocates: KAILASH CHAND Vs

19 April 2011
Supreme Court
44 pages

AFZAL IMAM Vs STATE OF BIHAR .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-002843-002843 / 2011
Diary number: 22335 / 2010
Advocates: ABHAY KUMAR Vs GOPAL SINGH

19 April 2011
Supreme Court
6 pages

UNION OF INDIA Vs DHIRAJ (D) THRU LRS.

Bench: ASOK KUMAR GANGULY,SWATANTER KUMAR, , ,
Case number: C.A. No.-000788-000788 / 2006
Diary number: 11247 / 2002
Advocates: ANIL KATIYAR Vs

19 April 2011
Supreme Court
4 pages

BHUPINDER SINGH Vs STATE OF HIMACHAL PRADESH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000450-000450 / 2007
Diary number: 532 / 2007
Advocates: JAIL PETITION Vs

19 April 2011
Supreme Court
4 pages

MD. MASOOD ALAM @ MD. MASOOD Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000711-000711 / 2008
Diary number: 27445 / 2007
Advocates: JAIL PETITION Vs GOPAL SINGH

19 April 2011
Supreme Court
2 pages

MUNNA Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000881-000881 / 2008
Diary number: 423 / 2008
Advocates: Vs C. D. SINGH

18 April 2011
Supreme Court
40 pages

BHOLANATH MUKHERJEE Vs R.K.MISSION V.CENTENARY COLLEGE .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-002457-002457 / 2006
Diary number: 26869 / 2004
Advocates: PRASHANT BHUSHAN Vs SUMITA RAY

18 April 2011
Supreme Court
1 pages

ANAND KUMAR JAIN Vs STATE OF U.P. .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003330-003330 / 2011
Diary number: 34089 / 2007
Advocates: M. P. SHORAWALA Vs PRADEEP MISRA