Showing 9661 - 9675 of 41947 judgements
26 April 2011
Supreme Court
5 pages
ASSOO Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001863-001863 / 2008
Diary number: 5967 / 2008
Advocates: SHIV SAGAR TIWARI Vs

25 April 2011
Supreme Court
16 pages
UNION OF INDIA Vs M/S. MASTER CONSTRUCTION CO.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-003541-003541 / 2011
Diary number: 8437 / 2007
Advocates: D. S. MAHRA Vs JYOTI MENDIRATTA

25 April 2011
Supreme Court
9 pages
U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW Vs SHEO NARAIN KUSHWAHA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003615-003615 / 2011
Diary number: 7113 / 2006
Advocates: VISHWAJIT SINGH Vs R. D. UPADHYAY

21 April 2011
Supreme Court
2 pages
V.RAMAKRISHNA RAO Vs SINGARENI COLLIERIES COMPANY LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-007655-007655 / 2004
Diary number: 18329 / 2001
Advocates: Vs P. PARMESWARAN

21 April 2011
Supreme Court
22 pages
STATE OF TAMIL NADU Vs INDIA CEMENTS LTD.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-004233-004233 / 2007
Diary number: 11246 / 2007
Advocates: R. NEDUMARAN Vs

21 April 2011
Supreme Court
19 pages
DR. SHEHLA BURNEY Vs SYED ALI MOSSA RAZA (DEAD) BY LRS..

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006409-006409 / 2002
Diary number: 17588 / 2002
Advocates: EJAZ MAQBOOL Vs NAFIS A. SIDDIQUI

21 April 2011
Supreme Court
23 pages
AMRIK SINGH LYALLPURI Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005075-005075 / 2005
Diary number: 7025 / 2004
Advocates: PETITIONER-IN-PERSON Vs SURYA KANT

21 April 2011
Supreme Court
11 pages
FAHIM KHAN Vs STATE OF BIHAR NOW JHARKHAND

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002081-002081 / 2009
Diary number: 24758 / 2009
Advocates: RANJAN DWIVEDI Vs RATAN KUMAR CHOUDHURI

21 April 2011
Supreme Court
20 pages
CBI HYDERABAD Vs SUBRAMANI GOPALAKRISHNAN

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000985-000986 / 2011
Diary number: 31959 / 2010
Advocates: ARVIND KUMAR SHARMA Vs KARANJAWALA & CO.

21 April 2011
Supreme Court
3 pages
STATE OF TAMIL NADU Vs SAKETH INDIA LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003485-003485 / 2011
Diary number: 34747 / 2010
Advocates: R. NEDUMARAN Vs K. K. MANI

21 April 2011
Supreme Court
8 pages
BOARD OF CONTROL FOR CRICKET IN INDIA Vs WORLD SPORTS GROUP(I) P.LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003486-003486 / 2011
Diary number: 7044 / 2011
Advocates: RADHA RANGASWAMY Vs E. C. AGRAWALA

20 April 2011
Supreme Court
41 pages
INSPECTOR OF POLICE, TAMIL NADU Vs JOHN DAVID

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000384-000384 / 2002
Diary number: 63123 / 2002
Advocates: S. THANANJAYAN Vs

20 April 2011
Supreme Court
18 pages
STATE OF H.P. Vs H.P.NIZI VYAVSAYIK PRISHIKSHAN KEND.SANG

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-003385-003385 / 2011
Diary number: 27388 / 2009
Advocates: HIMINDER LAL Vs K. K. MOHAN

20 April 2011
Supreme Court
3 pages
B.M.NARAYANA GOWDA Vs SHANTHAMMA(D) BY LRS

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003406-003406 / 2011
Diary number: 24683 / 2009
Advocates: V. N. RAGHUPATHY Vs G. N. REDDY

20 April 2011
Supreme Court
10 pages
STATE OF U.P. Vs M/S. MAHINDRA & MAHINDRA LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003405-003405 / 2011
Diary number: 21239 / 2007
Advocates: GUNNAM VENKATESWARA RAO Vs PRAVEEN KUMAR