Judgements

28 April 2011
Supreme Court
121 pages

A.C. MUTHIAH Vs BD. OF CONTROL FOR CRICKET IN INDIA

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-003753-003753 / 2011
Diary number: 11670 / 2010
Advocates: VIKAS MEHTA Vs

28 April 2011
Supreme Court
4 pages

NATHA SHANKAR MAHAJAN Vs STATE OF MAHARASHTRA

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000970-000970 / 2006
Diary number: 16273 / 2005
Advocates: RANJAN MUKHERJEE Vs ASHA GOPALAN NAIR

28 April 2011
Supreme Court
6 pages

ROOPSENA KHATUN Vs STATE OF WEST BENGAL

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001370-001370 / 2007
Diary number: 27530 / 2005
Advocates: RAVI PRAKASH MEHROTRA Vs TARA CHANDRA SHARMA

28 April 2011
Supreme Court
5 pages

BUUDHU SINGH Vs STATE OF JHARKHAND

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000349-000349 / 2007
Diary number: 60268 / 2007
Advocates: Vs ANIL KUMAR JHA

28 April 2011
Supreme Court
16 pages

RAM SINGH Vs CENTRAL BUREAU OF NARCOTICS

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000451-000452 / 2005
Diary number: 13951 / 2004
Advocates: PRATIBHA JAIN Vs SUSHMA SURI

28 April 2011
Supreme Court
1 pages

SUNANDA RAJE SHITOLE Vs STATE OF M.P

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000142-000142 / 2007
Diary number: 24536 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs K. L. JANJANI

27 April 2011
Supreme Court
9 pages

VELU @ VELMURUGAN Vs STATE TR.INSP.OFPOLICE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001047-001047 / 2009
Diary number: 37459 / 2008
Advocates: BALBIR SINGH GUPTA Vs S. THANANJAYAN

26 April 2011
Supreme Court
56 pages

CONSUMER ONLINE FOUNDTION Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003611-003611 / 2011
Diary number: 29003 / 2009
Advocates: AP & J CHAMBERS Vs DHARMENDRA KUMAR SINHA

26 April 2011
Supreme Court
29 pages

BANDA DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs MOTI LAL AGARWAL

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003604-003604 / 2011
Diary number: 33026 / 2010
Advocates: (MRS. ) VIPIN GUPTA Vs

26 April 2011
Supreme Court
14 pages

MRITYUNJOY SETT(D) BY LRS. Vs JADUNATH BASAK (D) BY LRS.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003617-003617 / 2011
Diary number: 11061 / 2006
Advocates: SARLA CHANDRA Vs

26 April 2011
Supreme Court
21 pages

M/S BANSAL WIRE INDUSTRIES LTD. Vs STATE OF U.P..

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003605-003605 / 2011
Diary number: 23809 / 2010
Advocates: PRAVEEN KUMAR Vs GUNNAM VENKATESWARA RAO

26 April 2011
Supreme Court
17 pages

URVIBEN CHIRAGBHAI SHETH Vs VIJAYBHAI SHAMBHUBHAI JORANPUTRA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003618-003618 / 2011
Diary number: 28031 / 2005
Advocates: Vs MANJEET CHAWLA

26 April 2011
Supreme Court
3 pages

ZAHOOR Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001331-001331 / 2008
Diary number: 3568 / 2008
Advocates: NARESH BAKSHI Vs PRADEEP MISRA

26 April 2011
Supreme Court
5 pages

BAHADUR SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002106-002106 / 2008
Diary number: 23529 / 2008
Advocates: K. K. MOHAN Vs KULDIP SINGH

26 April 2011
Supreme Court
2 pages

AMARCHAND TIWARI Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001507-001507 / 2008
Diary number: 17920 / 2006