Showing 9631 - 9645 of 41947 judgements
04 May 2011
Supreme Court
26 pages
STATE OF U.P Vs RAKESH KUMAR KESHARI

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-003935-003935 / 2011
Diary number: 11303 / 2006
Advocates: Vs RAMESHWAR PRASAD GOYAL

03 May 2011
Supreme Court
9 pages
BHAIYAMIYAN @ JARDAR KHAN Vs STATE OF MADHYA PRADESH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000802-000802 / 2004
Diary number: 12456 / 2004
Advocates: ASHOK MATHUR Vs

03 May 2011
Supreme Court
13 pages
DILJIT SINGH BEDI Vs SHIROMANI GURUDWARA PRABHANDHAK COMMTEE.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003848-003848 / 2011
Diary number: 19969 / 2008
Advocates: BALAJI SRINIVASAN Vs KAMALDEEP GULATI

03 May 2011
Supreme Court
13 pages
SHAJI Vs STATE OF KERALA

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001618-001618 / 2005
Diary number: 17184 / 2005
Advocates: T. N. SINGH Vs R. SATHISH

03 May 2011
Supreme Court
24 pages
JT.ACTION COMMIT.OF AIRLINES P.ASSN.&ORS Vs DIRECTOR GENERAL OF CIVIL AVIATION

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-003844-003844 / 2011
Diary number: 32122 / 2008
Advocates: K. RAJEEV Vs SUMAN JYOTI KHAITAN

02 May 2011
Supreme Court
1 pages
SYED ABDUL WAHAB Vs KUBRA BEGUM (DEAD) BY LRS. .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004732-004732 / 1999
Diary number: 7940 / 1999
Advocates: Vs T. V. RATNAM

02 May 2011
Supreme Court
86 pages
SATYAVIR SINGH RATHI Vs STATE TR.C.B.I.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002231-002231 / 2009
Diary number: 34876 / 2009
Advocates: S. CHANDRA SHEKHAR Vs ARVIND KUMAR SHARMA

02 May 2011
Supreme Court
14 pages
ABDUL KHADER (D) BY LRS. Vs TARABAI .

Bench: G.S. SINGHVI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-001848-001848 / 2005
Diary number: 1827 / 2003
Advocates: V. N. RAGHUPATHY Vs

02 May 2011
Supreme Court
2 pages
LAL KISHORE JHA Vs STATE OF JHARKHAND & ANR

Bench: AFTAB ALAM,R.M. LODHA
Case number: Special Leave Petition (crl.) 4848 of 2011

29 April 2011
Supreme Court
10 pages
PRAHLAD SINGH Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-003779-003779 / 2011
Diary number: 6935 / 2011
Advocates: RANI CHHABRA Vs

29 April 2011
Supreme Court
13 pages
AGRICULTURAL MARKET COMMITTEE A.P.ETC. Vs M/S M.K.EXPORTS, A.P.ETC.ETC.

Bench: R.M. LODHA,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001048-001049 / 2011
Diary number: 17110 / 2010
Advocates: D. BHARATHI REDDY Vs SUDHA GUPTA

29 April 2011
Supreme Court
4 pages
RITESH SAXENA Vs KIRTI SRIVASTAVA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001071-001072 / 2011
Diary number: 5703 / 2009
Advocates: SANJAY JAIN Vs SHAKIL AHMED SYED

29 April 2011
Supreme Court
14 pages
SRI KUMARESH Vs THE DIVN.MANAGER NATIONAL INS.CO.LTD.ANR

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003784-003784 / 2011
Diary number: 4628 / 2010
Advocates: V. N. RAGHUPATHY Vs R. D. UPADHYAY

28 April 2011
Supreme Court
21 pages
KANWARJIT SINGH KAKKAR Vs STATE OF PUNJAB

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001041-001041 / 2011
Diary number: 13526 / 2009
Advocates: KAILASH CHAND Vs KULDIP SINGH

28 April 2011
Supreme Court
29 pages
M/S.J.G.ENGINEERS PVT.LTD. Vs UNION OF INDIA

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-003349-003349 / 2005
Diary number: 8694 / 2005
Advocates: PRANAB KUMAR MULLICK Vs V. K. VERMA