Showing 9616 - 9630 of 41947 judgements
06 May 2011
Supreme Court
10 pages
S.THILAGAVATHY Vs STATE OF TAMILNADU .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-003991-003991 / 2011
Diary number: 27643 / 2007
Advocates: MALINI PODUVAL Vs R. NEDUMARAN

06 May 2011
Supreme Court
70 pages
RASILA S MEHTA Vs CUSTODIAN, NARIMAN BHAVAN, MUMBAI

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-002924-002924 / 2008
Diary number: 9472 / 2008
Advocates: KAMINI JAISWAL Vs ARVIND KUMAR TEWARI

06 May 2011
Supreme Court
13 pages
MURUGAN @ SETTU Vs STATE OF TAMIL NADU

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000455-000455 / 2004
Diary number: 7368 / 2004
Advocates: L. K. PANDEY Vs S. THANANJAYAN

06 May 2011
Supreme Court
2 pages
M/S FAINEE REAL ESTATE P.LTD. Vs STATE OF U.P..

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004211-004211 / 2011
Diary number: 27754 / 2009
Advocates: D. N. GOBURDHAN Vs GUNNAM VENKATESWARA RAO

05 May 2011
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs RAVIKANT SHANKARAPPA PATIL .

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000262-000263 / 2005
Diary number: 22575 / 2004
Advocates: ASHA GOPALAN NAIR Vs VENKATESWARA RAO ANUMOLU

05 May 2011
Supreme Court
91 pages
SHANKARA CO-OP. HOUSING SOCIETY LTD. Vs M. PRABHAKAR .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-004099-004099 / 2000
Diary number: 9473 / 2000
Advocates: C. K. SUCHARITA Vs T. V. RATNAM

05 May 2011
Supreme Court
20 pages
K. BALAKRISHNAN NAMBIAR(D) BY LRS. Vs STATE OF KARNATAKA .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-004994-004994 / 2004
Diary number: 19361 / 2003
Advocates: K. R. NAMBIAR Vs

05 May 2011
Supreme Court
56 pages
TRISHALA JAIN Vs STATE OF UTTARANCHAL

Bench: ASOK KUMAR GANGULY,SWATANTER KUMAR, , ,
Case number: C.A. No.-007496-007497 / 2005
Diary number: 22726 / 2005
Advocates: APARNA JHA Vs RACHANA SRIVASTAVA

05 May 2011
Supreme Court
10 pages
STATE OF HIMACHAL PRADESH Vs SARAB DAYAL

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004040-004040 / 2011
Diary number: 29676 / 2007
Advocates: NARESH K. SHARMA Vs YASH PAL DHINGRA

05 May 2011
Supreme Court
24 pages
HAFEEZA BIBI Vs SHAIKH FARID(DEAD) BY LRS. .

Bench: R.M. LODHA,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-001714-001714 / 2005
Diary number: 26895 / 2004
Advocates: M. K. GARG Vs

05 May 2011
Supreme Court
16 pages
LARSEN AND TOUBRO LTD Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-027217-027217 / 2010
Diary number: 29892 / 2010
Advocates: Vs NIRAJ GUPTA

05 May 2011
Supreme Court
2 pages
PRAMILLA Vs SEEMA AGARWAL .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003961-003961 / 2011
Diary number: 28141 / 2007
Advocates: SHAIL KUMAR DWIVEDI Vs SUBHASH CHANDRA JAIN

05 May 2011
Supreme Court
3 pages
STATE OF H.P. Vs KALAWATI .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003972-003972 / 2011
Diary number: 22633 / 2010
Advocates: HIMINDER LAL Vs SUSHMA SURI

05 May 2011
Supreme Court
10 pages
INCOME TAX OFFICER, JIND Vs M/S. MANGAT RAM NORATA RAM NARWANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000008-000008 / 2005
Diary number: 11292 / 2004
Advocates: B. V. BALARAM DAS Vs YASH PAL DHINGRA

04 May 2011
Supreme Court
41 pages
DUNLOP INDIA LTD. Vs A.A.RAHNA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003911-003911 / 2011
Diary number: 28017 / 2009
Advocates: Vs T. G. NARAYANAN NAIR