Judgements

12 May 2011
Supreme Court
26 pages

ABHYUDYA SANSTHA Vs UNION OF INDIA .

Bench: G.S. SINGHVI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-004305-004306 / 2011
Diary number: 3833 / 2009
Advocates: HIMINDER LAL Vs K. N. RAI

12 May 2011
Supreme Court
2 pages

M/S RAM PRAKASH SHARMA Vs BAULAL BIRLA(D) BY LRS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005310-005310 / 2010
Diary number: 1398 / 2009
Advocates: BALAJI SRINIVASAN Vs SHALLY BHASIN

12 May 2011
Supreme Court
13 pages

B.KOTHANDAPANI Vs TAMIL NADU STATE TRANSPORT CORP.LTD.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-004330-004331 / 2011
Diary number: 9150 / 2007
Advocates: Vs T. HARISH KUMAR

12 May 2011
Supreme Court
16 pages

ALLAHABAD HIGH SCHOOL SOCIETY Vs STATE OF U.P. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-004329-004329 / 2011
Diary number: 9872 / 2011
Advocates: Vs PIYUSH SHARMA

12 May 2011
Supreme Court
16 pages

CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs UNION OF INDIA AND ORS.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000645-000645 / 2007
Diary number: 33001 / 2007
Advocates: PRASHANT BHUSHAN Vs MILIND KUMAR

12 May 2011
Supreme Court
17 pages

KALYANESHWARI Vs U.O.I. .

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000260-000260 / 2004
Diary number: 10045 / 2004

11 May 2011
Supreme Court
10 pages

VIMLESHWAR NAGAPPA SHET Vs NOOR AHMAD SHERIFF

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-004279-004280 / 2011
Diary number: 14063 / 2010
Advocates: S. N. BHAT Vs

11 May 2011
Supreme Court
26 pages

VIDEOCON INDUSTRIES LTD. Vs UNION OF INDIA

Bench: R.V. RAVEENDRAN,G.S. SINGHVI, , ,
Case number: C.A. No.-004269-004269 / 2011
Diary number: 19134 / 2008
Advocates: Vs K. R. SASIPRABHU

11 May 2011
Supreme Court
65 pages

APM TERMINALS B.V. Vs UNION OF INDIA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004270-004270 / 2011
Diary number: 13534 / 2010
Advocates: ANUPAM LAL DAS Vs AJAY SHARMA

11 May 2011
Supreme Court
2 pages

UNITED INDIA INSURANCE CO. LTD. Vs MANJEET KAUR .

Bench: DALVEER BHANDARI,V.S. SIRPURKAR,DEEPAK VERMA, ,
Case number: C.A. No.-004580-004580 / 2011
Diary number: 18425 / 2009
Advocates: DEBASIS MISRA Vs AMBAR QAMARUDDIN

11 May 2011
Supreme Court
11 pages

C.B.I Vs KESHUB MAHINDRA

Bench: S.H. KAPADIA,ALTAMAS KABIR,R.V. RAVEENDRAN,B. SUDERSHAN REDDY,AFTAB ALAM
Case number: CURATIVE PET(R) No.-000039-000042 / 2010
Diary number: 24065 / 2010
Advocates: ARVIND KUMAR SHARMA Vs E. C. AGRAWALA

11 May 2011
Supreme Court
46 pages

AMAR SINGH Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: W.P.(C) No.-000039-000039 / 2006
Diary number: 2235 / 2006

11 May 2011
Supreme Court
131 pages

NARMADA BACHAO ANDOLAN Vs STATE OF M.P.

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: C.A. No.-002082-002082 / 2011
Diary number: 31334 / 2008
Advocates: NIKHIL NAYYAR Vs C. D. SINGH

11 May 2011
Supreme Court
16 pages

RAJIV GAKHAR Vs BHAVANA WASIF @ SAHAR WASIF

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-004278-004278 / 2011
Diary number: 38622 / 2009
Advocates: ANITHA SHENOY Vs KAMAL MOHAN GUPTA

10 May 2011
Supreme Court
60 pages

M/S.L.K.TRUST Vs EDC LTD. .

Bench: J.M. PANCHAL,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004214-004215 / 2011
Diary number: 11018 / 2008
Advocates: MEERA MATHUR Vs SUDARSH MENON