Judgements

Showing 946 - 960 of 41947 judgements
16 July 2019
Supreme Court
9 pages
MUNAWWAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: Crl.A. No.-001211-001211 / 2014
Diary number: 12135 / 2013
Advocates: M. P. SHORAWALA Vs

16 July 2019
Supreme Court
11 pages
M/S R K INDUSTRIES UNIT II LLP Vs S.C/S.T SHIPBREAKERS ASSOCIATION

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005609-005609 / 2019
Diary number: 35182 / 2018
Advocates: KUNAL CHEEMA Vs

16 July 2019
Supreme Court
8 pages
SULEKHA RANI Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001280 / 2019
Diary number: 46404 / 2018
Advocates: RAM NARESH YADAV Vs

16 July 2019
Supreme Court
11 pages
CHAMAN LAL (D) THR. LRS. Vs KAMLAWATI (D) THR. L.RS.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002633-002633 / 2012
Diary number: 21517 / 2008
Advocates: Vs NIKILESH RAMACHANDRAN

16 July 2019
Supreme Court
12 pages
BADRU (SINCE DECEASED) THROUGH LRS. HARI RAM Vs NTPC LIMITED (FORMERLY NATIONAL THERMAL POWER CORPORATION LIMITED)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005557-005559 / 2019
Diary number: 35088 / 2018
Advocates: RADHIKA GAUTAM Vs

16 July 2019
Supreme Court
21 pages
STATE OF M.P. Vs DUNGAJI(D) BY LRS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-011326-011326 / 2011
Diary number: 26736 / 2011
Advocates: HARSH PARASHAR Vs

15 July 2019
Supreme Court
12 pages
SUDIN DILIP TALAULIKAR Vs POLYCAP WIRES PVT LTD

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005528-005528 / 2019
Diary number: 12626 / 2018
Advocates: VARUN SINGH Vs

15 July 2019
Supreme Court
30 pages
SIR SOBHA SINGH AND SONS PVT. LTD. Vs SHASHI MOHAN KAPUR (DECEASED) THROUGH LEGAL REPRESENTATIVE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005534-005534 / 2019
Diary number: 696 / 2019
Advocates: AARTHI RAJAN Vs

12 July 2019
Supreme Court
9 pages
ISSAC T.M. Vs THE IDUKKI DISTRICT COOPERATIVE BANK LTD.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005430-005430 / 2019
Diary number: 42204 / 2018
Advocates: KMNP LAW AOR Vs

12 July 2019
Supreme Court
22 pages
PRATAP SINGH @ PIKKI Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-001890-001890 / 2011
Diary number: 1943 / 2011
Advocates: VINEET BHAGAT Vs

12 July 2019
Supreme Court
29 pages
PAM DEVELOPMENTS PRIVATE LTD Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE VINEET SARAN
Case number: C.A. No.-005432-005432 / 2019
Diary number: 8788 / 2019
Advocates: SARAD KUMAR SINGHANIA Vs

11 July 2019
Supreme Court
8 pages
UNION OF INDIA AND ORS Vs SITARAM MISHRA AND ANR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006183-006183 / 2010
Diary number: 12375 / 2008
Advocates: SHREEKANT N. TERDAL Vs RAMESHWAR PRASAD GOYAL

11 July 2019
Supreme Court
9 pages
THE SECRETARY, MOC, NEW DELHI-1 . Vs M/S VINOD AND COMPANY

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005399-005399 / 2019
Diary number: 25301 / 2013
Advocates: B. KRISHNA PRASAD Vs

11 July 2019
Supreme Court
34 pages
SHEOLI HATI Vs SOMNATH DAS

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005388-005389 / 2019
Diary number: 18603 / 2018
11 July 2019
Supreme Court
27 pages
CHIEF REGIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs SIRAJ UDDIN KHAN

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005390-005390 / 2019
Diary number: 45106 / 2018
Advocates: MOHIT PAUL Vs RESPONDENT-IN-PERSON