Judgements

15 June 2011
Supreme Court
20 pages

VISHRAM SINGH RAGHUBANSHI Vs STATE OF U.P.

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Crl.A. No.-000697-000697 / 2006
Diary number: 14668 / 2006
Advocates: KUSUM CHAUDHARY Vs PRADEEP MISRA

14 June 2011
Supreme Court
22 pages

SK. YUSUF Vs STATE OF WEST BENGAL

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000831-000831 / 2007
Diary number: 1517 / 2007
Advocates: JAIL PETITION Vs TARA CHANDRA SHARMA

14 June 2011
Supreme Court
12 pages

BHAGLOO LODH Vs STATE OF U.P.

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000207-000207 / 2007
Diary number: 15079 / 2004
Advocates: ATISHI DIPANKAR Vs

13 June 2011
Supreme Court
18 pages

STATE OF U.P. Vs MOHD. IQRAM

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001693-001694 / 2005
Diary number: 22438 / 2005
Advocates: KAMLENDRA MISHRA Vs K. SARADA DEVI

09 June 2011
Supreme Court
17 pages

A.SHANKAR Vs STATE OF KARNATAKA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001006-001006 / 2007
Diary number: 14244 / 2007
Advocates: DINESH KUMAR GARG Vs ANITHA SHENOY

26 May 2011
Supreme Court
35 pages

HUMANITY Vs STATE OF WEST BENGAL

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-004782-004782 / 2011
Diary number: 21708 / 2010
Advocates: DEBA PRASAD MUKHERJEE Vs A. SUBHASHINI

25 May 2011
Supreme Court
6 pages

JALADHAR MONDAL Vs STATE OF WEST BENGAL

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001081-001081 / 2006
Diary number: 23053 / 2006
Advocates: JAIL PETITION Vs AVIJIT BHATTACHARJEE

24 May 2011
Supreme Court
14 pages

SHRADHHA AROMATICS P.LTD. Vs OL OF GLOBAL ARYA IND.LTD..

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-004767-004767 / 2011
Diary number: 27718 / 2008
Advocates: Vs SAVITA SINGH

24 May 2011
Supreme Court
14 pages

RAJPUT JABBARSINGH MALAJI Vs STATE OF GUJARAT

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000943-000943 / 2006
Diary number: 20206 / 2006
Advocates: S. USHA REDDY Vs HEMANTIKA WAHI

24 May 2011
Supreme Court
11 pages

STATE OF RAJASTHAN Vs ISLAM

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001318-001318 / 2005
Diary number: 11264 / 2005
Advocates: ANSAR AHMAD CHAUDHARY Vs C. L. SAHU

20 May 2011
Supreme Court
12 pages

RANHKU DUTTA @ R.K.DUTTA Vs STATE OF ASSAM

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-002307-002307 / 2009
Diary number: 31186 / 2009
Advocates: Vs CORPORATE LAW GROUP

20 May 2011
Supreme Court
3 pages

NARCOTICS CENTRAL BUREAU Vs SUKH DEV RAJ SODHI

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001079-001079 / 2002
Diary number: 16694 / 2002
Advocates: SUSHMA SURI Vs

19 May 2011
Supreme Court
7 pages

GOPAL Vs STATE OF M.P.

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001710-001710 / 2007
Diary number: 26583 / 2005
Advocates: MALINI PODUVAL Vs

19 May 2011
Supreme Court
13 pages

YOMESHBHAI PRANSHANKAR BHATT Vs STATE OF GUJARAT

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-002109-002109 / 2009
Diary number: 20646 / 2009
Advocates: SUMITA RAY Vs HEMANTIKA WAHI

18 May 2011
Supreme Court
6 pages

M.P. STATE Vs PRADEEP KUMAR GUPTA

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000992-000992 / 2007
Diary number: 3458 / 2005
Advocates: Vs JITENDRA MOHAN SHARMA