Showing 9541 - 9555 of 41947 judgements
04 July 2011
Supreme Court
18 pages
COMMISSIONER OF CUSTOMS, CALCUTTA Vs G.C. JAIN

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006334-006335 / 2003
Diary number: 12245 / 2003
Advocates: ANIL KATIYAR Vs PRATIBHA JAIN

04 July 2011
Supreme Court
8 pages
NATIONAL INSURANCE CO. LTD. Vs SHYAM SINGH .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004921-004921 / 2011
Diary number: 20148 / 2010
Advocates: Vs KAILASH CHAND

04 July 2011
Supreme Court
56 pages
SARADAMANI KANDAPPAN Vs S. RAJALAKSHMI .

Bench: R.V. RAVEENDRAN,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-007254-007256 / 2002
Diary number: 18548 / 2002
Advocates: BHARGAVA V. DESAI Vs

04 July 2011
Supreme Court
5 pages
PALLAVI BHARDWAJ Vs PRATAP CHAUHAN

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005054-005054 / 2011
Diary number: 20228 / 2008
Advocates: Vs VISHWA PAL SINGH

04 July 2011
Supreme Court
16 pages
JOSEPH SALVARAJ A. Vs STATE OF GUJARAT .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001251-001251 / 2011
Diary number: 11043 / 2007
Advocates: Vs HEMANTIKA WAHI

04 July 2011
Supreme Court
28 pages
KRISHAN KUMAR MALIK Vs STATE OF HARYANA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001252-001252 / 2011
Diary number: 70883 / 2009
Advocates: SANJEEV ANAND Vs KAMAL MOHAN GUPTA

04 July 2011
Supreme Court
3 pages
GOA ANTIBIOTICS & PHARMACEUTICALS LTD. Vs R.K.CHAWLA AND ANR.

Bench: GYAN SUDHA MISRA,MARKANDEY KATJU
Case number: Criminal.M.P (PR) 10490 of 2011

04 July 2011
Supreme Court
2 pages
SWADESI JAGARAN MANCH Vs STATE OF ORISSA & ANR.

Bench: R.V. RAVEENDRAN,B. SUDERSHAN REDDY
Case number: Transfer Case (civil) 11 of 2002

04 July 2011
Supreme Court
14 pages
CHITTARANJAN DAS Vs STATE OF ORISSA

Bench: G.S. SINGHVI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000820-000820 / 2007
Diary number: 26670 / 2006
Advocates: VINOO BHAGAT Vs SURESH CHANDRA TRIPATHY

04 July 2011
Supreme Court
12 pages
SUDAM @ RAHUL KANIRAM JADHAV Vs THE STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000185-000186 / 2011
Diary number: 25956 / 2009
Advocates: SHADAN FARASAT Vs NISHANT RAMAKANTRAO KATNESHWARKAR

01 July 2011
Supreme Court
9 pages
UNION OF INDIA Vs VIKRAMBHAI MAGANBHAI CHAUDHARI

Bench: P. SATHASIVAM,A.K. PATNAIK, , ,
Case number: C.A. No.-002602-002602 / 2006
Diary number: 28246 / 2005
Advocates: V. K. VERMA Vs VISHWAJIT SINGH

29 June 2011
Supreme Court
28 pages
WAMAN Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000364-000364 / 2009
Diary number: 11368 / 2008
Advocates: J. P. DHANDA Vs

24 June 2011
Supreme Court
10 pages
GURU CHARAN SINGH Vs STATE OF U.P..

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-012469-012469 / 2010
Diary number: 11802 / 2010
Advocates: Vs E. C. VIDYA SAGAR

17 June 2011
Supreme Court
12 pages
STATE OF RAJASTHAN Vs TALEVAR

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000937-000937 / 2005
Diary number: 11777 / 2005
Advocates: MILIND KUMAR Vs HARBANS LAL BAJAJ

17 June 2011
Supreme Court
13 pages
GHURELAL Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001636-001636 / 2005
Diary number: 20115 / 2005
Advocates: HARBANS LAL BAJAJ Vs MILIND KUMAR