Showing 9526 - 9540 of 41947 judgements
04 July 2011
Supreme Court
18 pages
SUNIL RAI @ PAUA Vs UNION TERRITORY, CHANDIGARH

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001254-001255 / 2011
Diary number: 22195 / 2010
Advocates: Vs SUDARSHAN SINGH RAWAT

04 July 2011
Supreme Court
33 pages
ABHAY SINGH CHAUTALA Vs C.B.I.

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001257-001257 / 2011
Diary number: 26912 / 2010
Advocates: DAYA KRISHAN SHARMA Vs ARVIND KUMAR SHARMA

04 July 2011
Supreme Court
2 pages
MUMBAI CATTLE TRADERS ASSOCIATION Vs STATE OF MAHARASHTRA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004972-004972 / 2011
Diary number: 2287 / 2006
Advocates: Vs ASHA GOPALAN NAIR

04 July 2011
Supreme Court
41 pages
M/S INTERGLOBE AVIATION LTD. Vs N.SATCHIDANAND

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004925-004925 / 2011
Diary number: 10188 / 2010
Advocates: LIZ MATHEW Vs R. V. KAMESHWARAN

04 July 2011
Supreme Court
8 pages
M/S KHIVIRAJ MOTORS Vs M/S THE GUANELLIAN SOCIETY

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004926-004926 / 2011
Diary number: 1555 / 2010
Advocates: AMIT PAWAN Vs BALAJI SRINIVASAN

04 July 2011
Supreme Court
18 pages
MANGLURAM Vs SURREDDER SINGH .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004923-004923 / 2011
Diary number: 14724 / 2008
Advocates: YASH PAL DHINGRA Vs K. SARADA DEVI

04 July 2011
Supreme Court
16 pages
RAM KANYA BAI Vs JAGDISH .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004922-004922 / 2011
Diary number: 5690 / 2007
Advocates: R. C. KAUSHIK Vs PRATIBHA JAIN

04 July 2011
Supreme Court
19 pages
STATE OF ORISSA Vs BHAGYADHAR DASH

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004933-004933 / 2011
Diary number: 21595 / 2008
Advocates: SURESH CHANDRA TRIPATHY Vs SHIBASHISH MISRA

04 July 2011
Supreme Court
21 pages
TATA MOTORS LTD. Vs TALATHI OF VILLAGE CHIKHALI .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-010187-010187 / 2010
Diary number: 25547 / 2007
Advocates: MANIK KARANJAWALA Vs ASHA GOPALAN NAIR

04 July 2011
Supreme Court
26 pages
STATE OF RAJASTHAN Vs J.K. SYNTHETICS LTD.

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-004927-004927 / 2011
Diary number: 17155 / 2007
Advocates: MILIND KUMAR Vs K. V. MOHAN

04 July 2011
Supreme Court
30 pages
STATE OF GOA Vs M/S PRAVEEN ENTERPRISES

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-004987-004987 / 2011
Diary number: 18136 / 2008
Advocates: A. SUBHASHINI Vs MITTER & MITTER CO.

04 July 2011
Supreme Court
41 pages
RAMRAMESHWARI DEVI Vs NIRMALA DEVI .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004912-004913 / 2011
Diary number: 39994 / 2010
Advocates: TULIKA PRAKASH Vs

04 July 2011
Supreme Court
20 pages
HINDUSTAN COCA-COLA BEVERAGE PVT LTD Vs SANGLI MIRAJ & KUPWAD MUNICIPAL CORP&ORS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004917-004917 / 2011
Diary number: 1545 / 2011
Advocates: PRAVEEN KUMAR Vs VISHWAJIT SINGH

04 July 2011
Supreme Court
18 pages
M/S RAJMAL LAKHICHAND Vs COMMR.CEN.EXC.& CUSTOMS AURANGABAD

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004919-004919 / 2011
Diary number: 31792 / 2010
Advocates: KAILASH CHAND Vs B. KRISHNA PRASAD

04 July 2011
Supreme Court
12 pages
BINABAI BHATE Vs STATE OF M.P..

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004920-004920 / 2011
Diary number: 34084 / 2008
Advocates: PRAVEEN SWARUP Vs B. S. BANTHIA