Showing 9511 - 9525 of 41947 judgements
05 July 2011
Supreme Court
18 pages
SENIOR INTELLIGENCE OFFICER Vs JUGAL KISHORE SAMRA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001266-001266 / 2011
Diary number: 27168 / 2007
Advocates: B. KRISHNA PRASAD Vs NIRAJ GUPTA

05 July 2011
Supreme Court
22 pages
BAROT VIJAYKUMAR BALAKRISHNA Vs MODH VINAYKUMAR DASRATHLAL .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-004959-004962 / 2011
Diary number: 1466 / 2010
Advocates: PAREKH & CO. Vs NACHIKETA JOSHI

05 July 2011
Supreme Court
29 pages
RAJENDRA PRATAP SINGH YADAV Vs STATE OF U.P. .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004949-004949 / 2011
Diary number: 7636 / 2007
Advocates: Vs AP & J CHAMBERS

05 July 2011
Supreme Court
5 pages
DHAN RAJ Vs LEGAL REP. OF NEMI CHAND .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005310-005310 / 2011
Diary number: 12115 / 2011
Advocates: BRIJ BHUSHAN Vs IRSHAD AHMAD

05 July 2011
Supreme Court
16 pages
KHANDESH COLLEGE EDUCATION Vs ARJUN HARI NARKHEDE .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-017039-017040 / 2008
Diary number: 19725 / 2008
Advocates: Vs SUNIL KUMAR VERMA

04 July 2011
Supreme Court
27 pages
STATE OF JHARKHAND Vs ASHOK KUMAR DANGI .

Bench: G.S. SINGHVI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-008118-008121 / 2010
Diary number: 7866 / 2006
Advocates: GOPAL PRASAD Vs ARUN KUMAR BERIWAL

04 July 2011
Supreme Court
2 pages
STATE OF RAJASTHAN Vs MAHILA MANDAL (UDAIPUR)

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004970-004970 / 2011
Diary number: 13683 / 2011
Advocates: IRSHAD AHMAD Vs

04 July 2011
Supreme Court
6 pages
RAJINDER SHARMA Vs ARPANA SHARMA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005051-005052 / 2011
Diary number: 24219 / 2009
Advocates: YASH PAL DHINGRA Vs BALBIR SINGH GUPTA

04 July 2011
Supreme Court
27 pages
BHAJAN SINGH @ HARBHAJAN SINGH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000562-000562 / 2007
Diary number: 5320 / 2007
Advocates: Vs KAMAL MOHAN GUPTA

04 July 2011
Supreme Court
35 pages
ACADEMY OF NUTRITION IMPROVEMENT Vs UNION OF INDIA

Bench: R.V. RAVEENDRAN,B. SUDERSHAN REDDY, , ,
Case number: W.P.(C) No.-000080-000080 / 2006
Diary number: 3200 / 2006
Advocates: BALRAJ DEWAN Vs

04 July 2011
Supreme Court
22 pages
KRISHAN LAL GERA Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-004924-004924 / 2011
Diary number: 7182 / 2007
Advocates: DINESH KUMAR GARG Vs T. V. GEORGE

04 July 2011
Supreme Court
20 pages
SECR.,A.P.D.JAIN PATHSHALA Vs SHIVAJI BHAGWAT MORE .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-004988-004988 / 2011
Diary number: 25128 / 2008
Advocates: SUNIL KUMAR VERMA Vs ANIL KUMAR

04 July 2011
Supreme Court
30 pages
NOORUL HUDA MAQBOOL AHMED Vs RAM DEO TYAGI AND OTHERS

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001256-001256 / 2011
Diary number: 5739 / 2010
Advocates: EJAZ MAQBOOL Vs RAJIV TYAGI

04 July 2011
Supreme Court
67 pages
RAM JETHMALANI AND ORS. Vs UNION OF INDIA AND ORS

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: W.P.(C) No.-000176-000176 / 2009
Diary number: 11927 / 2009
Advocates: KARANJAWALA & CO. Vs B. V. BALARAM DAS

04 July 2011
Supreme Court
19 pages
V.SUMATIBEN MAGANLAL MANANI (D) BY LR. Vs UTTAMCHAND KASHIPRASAD SHAH

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-006685-006685 / 1999
Diary number: 16230 / 1999
Advocates: ABHIJAT P. MEDH Vs HARESH RAICHURA