Showing 9496 - 9510 of 41947 judgements
06 July 2011
Supreme Court
19 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. DOABA STEEL ROLLING MILLS

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003400-003400 / 2003
Diary number: 19091 / 2002
Advocates: ANIL KATIYAR Vs RAJESH KUMAR

06 July 2011
Supreme Court
21 pages
M/S. GAMMON INDIA LTD. Vs COMMNR. OF CUSTOMS, MUMBAI

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-005166-005166 / 2003
Diary number: 12939 / 2003
Advocates: BRAJ KISHORE MISHRA Vs B. KRISHNA PRASAD

06 July 2011
Supreme Court
11 pages
CHANDNA IMPEX P.LTD. Vs COMMR.OF CUSTOMS

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-001383-001383 / 2010
Diary number: 508 / 2010
Advocates: Vs B. KRISHNA PRASAD

06 July 2011
Supreme Court
12 pages
SUBA SINGH Vs DAVINDER KAUR

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005197-005197 / 2003
Diary number: 24823 / 2002
Advocates: ANNAM D. N. RAO Vs DEBASIS MISRA

06 July 2011
Supreme Court
35 pages
JALPAT RAI Vs STATE OF HARYANA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001736-001736 / 2007
Diary number: 59 / 2007
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

06 July 2011
Supreme Court
6 pages
STATE BANK OF MYSORE & ORS. ETC. Vs M.C.KRISHNAPPA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005055-005056 / 2011
Diary number: 17796 / 2008
Advocates: R. N. KESWANI Vs V. N. RAGHUPATHY

06 July 2011
Supreme Court
16 pages
UNION OF INDIA Vs ARULMOZHI INIARASU .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-004990-004991 / 2011
Diary number: 23765 / 2010
Advocates: B. KRISHNA PRASAD Vs VIJAY KUMAR

06 July 2011
Supreme Court
37 pages
JAHID SHAIKH & ORS. Vs STATE OF GUJARAT & ANR.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Transfer Petition (Crl.) 55 of 2010

05 July 2011
Supreme Court
4 pages
HIMANI ALLOYS LTD. Vs TATA STEEL LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-005077-005077 / 2011
Diary number: 6105 / 2009
Advocates: KAVEETA WADIA Vs RAJAN NARAIN

05 July 2011
Supreme Court
86 pages
ITC LIMITED Vs STATE OF U.P. .

Bench: R.V. RAVEENDRAN,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-004561-004561 / 2008
Diary number: 16879 / 2008
Advocates: DUA ASSOCIATES Vs PRAVEEN SWARUP

05 July 2011
Supreme Court
18 pages
SPL.LAND ACQUISITION OFFICER Vs M.K.RAFIQ SAHEB

Bench: ASOK KUMAR GANGULY,SWATANTER KUMAR, , ,
Case number: C.A. No.-001086-001086 / 2006
Diary number: 22786 / 2004
Advocates: ANIL KATIYAR Vs

05 July 2011
Supreme Court
81 pages
NANDINI SUNDAR . Vs STATE OF CHATTISGARH

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: W.P.(C) No.-000250-000250 / 2007
Diary number: 14030 / 2007
Advocates: SUMITA HAZARIKA Vs

05 July 2011
Supreme Court
78 pages
JUSTICE P.D. DINAKARAN Vs HON'BLE JUDGES INQUIRY COMMITTEE .

Bench: G.S. SINGHVI,CHANDRAMAULI KR. PRASAD, , ,
Case number: W.P.(C) No.-000217-000217 / 2011
Diary number: 13694 / 2011
Advocates: Vs KAMINI JAISWAL

05 July 2011
Supreme Court
5 pages
ORIENTAL INSURANCE CO.LTD. Vs VITHABAI .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004948-004948 / 2011
Diary number: 8809 / 2010

05 July 2011
Supreme Court
29 pages
ELAVARASAN Vs STATE REP.BY INSPECTOR OF POLICE

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001250-001250 / 2006
Diary number: 17713 / 2006
Advocates: K. K. MANI Vs V. G. PRAGASAM