Showing 9481 - 9495 of 41947 judgements
11 July 2011
Supreme Court
2 pages
STATE OF H.P. Vs KARAM SINGH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005420-005420 / 2011
Diary number: 8035 / 2011
Advocates: HIMINDER LAL Vs

11 July 2011
Supreme Court
2 pages
CHANDRA NATH JHA Vs STATE OF BIHAR .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005342-005342 / 2011
Diary number: 18973 / 2007
Advocates: AKHILESH KUMAR PANDEY Vs GOPAL SINGH

11 July 2011
Supreme Court
3 pages
REGL.INST.OF PRINTING TECHNOLOGY,KOLKATA Vs ARUP KUMAR MOOKHERJEE .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005341-005341 / 2011
Diary number: 32152 / 2007
Advocates: SATISH VIG Vs MITHILESH KUMAR SINGH

08 July 2011
Supreme Court
31 pages
NANDIESHA REDDY Vs KAVITHA MAHESH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005142-005142 / 2011
Diary number: 14752 / 2010
Advocates: Vs RESPONDENT-IN-PERSON

08 July 2011
Supreme Court
60 pages
FUERST DAY LAWSON LTD. Vs JINDAL EXPORTS LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: SLP(C) No.-011945-011945 / 2010
Diary number: 8566 / 2010
Advocates: Vs SUMAN JYOTI KHAITAN

07 July 2011
Supreme Court
33 pages
STATE OF MAHARASHTRA Vs GORAKSHA AMBAJI ADSUL

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Crl.A. No.-000999-000999 / 2007
Diary number: 11413 / 2006

07 July 2011
Supreme Court
40 pages
JAGDISH PRASAD Vs STATE OF RAJASTHAN .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-005102-005103 / 2011
Diary number: 21205 / 2009
Advocates: CHARU MATHUR Vs R. GOPALAKRISHNAN

07 July 2011
Supreme Court
59 pages
STATE OF RAJASTHAN TH.SECY. HOME DEPT. Vs ABDUL MANNAN

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000029-000029 / 2008
Diary number: 26826 / 2005
Advocates: MILIND KUMAR Vs SHAKIL AHMED SYED

07 July 2011
Supreme Court
49 pages
STATE OF DELHI Vs RAM AVTAR @ RAMA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001101-001101 / 2004
Diary number: 2227 / 2003
Advocates: D. S. MAHRA Vs SUDHA GUPTA

07 July 2011
Supreme Court
20 pages
NAND KISHORE Vs STATE OF M.P.

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000437-000437 / 2005
Diary number: 26953 / 2004
Advocates: T. N. SINGH Vs

07 July 2011
Supreme Court
21 pages
NOOR SK. BHIKAN Vs

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-000103-000103 / 2002
Diary number: 19338 / 2001
Advocates: SHAKIL AHMED SYED Vs MUKESH K. GIRI

07 July 2011
Supreme Court
30 pages
PREM PARKASH @ LILLU Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000091-000091 / 2007
Diary number: 29201 / 2005
Advocates: KAILASH CHAND Vs KAMAL MOHAN GUPTA

07 July 2011
Supreme Court
38 pages
OM PRAKASH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,SWATANTER KUMAR
Case number: Crl.A. No.-000421-000421 / 2007
Diary number: 21938 / 2006
Advocates: SURESH CHANDRA TRIPATHY Vs KAMAL MOHAN GUPTA

06 July 2011
Supreme Court
112 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: S.H. KAPADIA,AFTAB ALAM,K.S. PANICKER RADHAKRISHNAN, ,
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

06 July 2011
Supreme Court
18 pages
M/S KESAR ENTERPRISES LTD. Vs STATE OF U.P.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-006896-006896 / 2002
Diary number: 3291 / 1996
Advocates: SUDHIR KUMAR GUPTA Vs RAVI PRAKASH MEHROTRA