Showing 9466 - 9480 of 41947 judgements
12 July 2011
Supreme Court
42 pages
JAIPUR DEVELOPMENT AUTHORITY Vs VIJAY KUMAR DATA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007374-007374 / 2003
Diary number: 21982 / 2002
Advocates: S. K. BHATTACHARYA Vs HIMANSHU SHEKHAR

12 July 2011
Supreme Court
23 pages
C.M. THRI VIKRAMA VARMA Vs AVINASH MOHANTY .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002550-002550 / 2010
Diary number: 12631 / 2007
Advocates: R. AYYAM PERUMAL Vs PRANAB KUMAR MULLICK

12 July 2011
Supreme Court
7 pages
DEEPA PANELS Vs STATE OF KERALA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005348-005350 / 2011
Diary number: 7783 / 2009
Advocates: C. N. SREE KUMAR Vs

12 July 2011
Supreme Court
19 pages
UNION OF INDIA Vs M/S.KRAFTERS ENGINEERING & LEASING P.LTD

Bench: P. SATHASIVAM,A.K. PATNAIK, , ,
Case number: C.A. No.-002005-002005 / 2007
Diary number: 18290 / 2006
Advocates: D. S. MAHRA Vs G. PRAKASH

12 July 2011
Supreme Court
45 pages
DELHI JAL BOARD Vs NATIONAL CAMPAIGN ETC..

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005322-005322 / 2011
Diary number: 14731 / 2009
Advocates: Vs JYOTI MENDIRATTA

12 July 2011
Supreme Court
2 pages
VISHNU PRASHAD Vs STATE OF UTTARAKHAND

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001396-001396 / 2011
Diary number: 34353 / 2009
Advocates: Vs JATINDER KUMAR BHATIA

12 July 2011
Supreme Court
12 pages
BHARAMA PARASRAM KUDHACHKAR Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001487-001487 / 2005
Diary number: 19447 / 2005
Advocates: DINESH KUMAR GARG Vs

12 July 2011
Supreme Court
3 pages
N.K. ILLIYAS Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000725-000725 / 2006
Diary number: 5630 / 2006
Advocates: T. G. NARAYANAN NAIR Vs K. R. SASIPRABHU

12 July 2011
Supreme Court
2 pages
STATE OF MP Vs RAKESH GANDHI

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000022-000022 / 2009
Diary number: 32877 / 2006
Advocates: C. D. SINGH Vs ABHAY KUMAR

12 July 2011
Supreme Court
4 pages
PURNA CHANDRA KUSAL Vs STATE OF ORISSA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001228-001228 / 2008
Diary number: 17423 / 2008
Advocates: S. USHA REDDY Vs C. K. SUCHARITA

12 July 2011
Supreme Court
3 pages
RAMJI LAL Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000112-000112 / 2006
Diary number: 23639 / 2005
Advocates: JAIL PETITION Vs

12 July 2011
Supreme Court
2 pages
GUNWANTBHAI D.HIRANI Vs ARJUN T.NIHALANI .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005320-005320 / 2011
Diary number: 31570 / 2008
Advocates: A. S. BHASME Vs RESPONDENT-IN-PERSON

11 July 2011
Supreme Court
16 pages
COMMNR. OF CENTRAL EXCISE, NAGPUR Vs M/S. GURUKRIPA RESINS PVT. LTD.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-007627-007627 / 2005
Diary number: 20321 / 2005
Advocates: P. PARMESWARAN Vs KAILASH CHAND

11 July 2011
Supreme Court
11 pages
MATHAI M PAIKEDAY Vs C.K.ANTHONY

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-005493-005493 / 2011
Diary number: 36516 / 2008
Advocates: SANJAY JAIN Vs

11 July 2011
Supreme Court
2 pages
STATE OF HIMACHAL PRADESH Vs SARAB DAYAL

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-004040-004040 / 2011
Diary number: 29676 / 2007
Advocates: NARESH K. SHARMA Vs YASH PAL DHINGRA