Showing 9451 - 9465 of 41947 judgements
15 July 2011
Supreme Court
20 pages
UNION OF INDIA Vs JUJHAR SINGH

Bench: P. SATHASIVAM,A.K. PATNAIK, , ,
Case number: C.A. No.-004281-004281 / 2006
Diary number: 19963 / 2002
Advocates: B. V. BALARAM DAS Vs RESPONDENT-IN-PERSON

15 July 2011
Supreme Court
1 pages
STATE OF MAHARASHTRA Vs R.B.SHARMA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003303-003303 / 2008
Diary number: 6437 / 2007
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SUSHMA SURI

14 July 2011
Supreme Court
5 pages
CHHOTELAL Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000664-000664 / 2006
Diary number: 1207 / 2006
Advocates: HARBANS LAL BAJAJ Vs

14 July 2011
Supreme Court
9 pages
SIRIVALLA SRINIVASA RAO Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000671-000671 / 2009
Diary number: 32489 / 2008
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

14 July 2011
Supreme Court
4 pages
UNION OF INDIA Vs RAM SINGH THAKUR .

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-000200-000200 / 2007
Diary number: 4579 / 2004
Advocates: SHREEKANT N. TERDAL Vs

14 July 2011
Supreme Court
7 pages
MANIKLAL JAIN Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001131-001131 / 2010
Diary number: 2849 / 2010
Advocates: B. K. SATIJA Vs

14 July 2011
Supreme Court
11 pages
GIRDHARI Vs STATE(GOVT.NCT OF DELHI)

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001423-001423 / 2010
Diary number: 9187 / 2009
Advocates: ABHIJAT P. MEDH Vs ANIL KATIYAR

13 July 2011
Supreme Court
16 pages
ARULMIGHU DHANDAYUPANISWAMY THIRUKOIL Vs DIR. GENERAL OF POST OFFICES .

Bench: P. SATHASIVAM,A.K. PATNAIK, , ,
Case number: C.A. No.-004995-004995 / 2006
Diary number: 23689 / 2006
Advocates: RAKESH K. SHARMA Vs V. K. VERMA

13 July 2011
Supreme Court
5 pages
SAYAJI HANMANT BANKAR Vs STATE OF MAHARASHTRA

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000457-000457 / 2007
Diary number: 30150 / 2006
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs ASHA GOPALAN NAIR

13 July 2011
Supreme Court
2 pages
STEEL AUTHORITY OF INDIA LTD. Vs BABLU CHANDRA BHOWMICK .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: T.P.(C) No.-000456-000456 / 2007
Diary number: 18401 / 2007
Advocates: Vs GOPAL PRASAD

13 July 2011
Supreme Court
22 pages
MUSTKEEM @ SIRAJUDEEN Vs STATE OF RAJASTHAN

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001327-001327 / 2008
Diary number: 5581 / 2008
Advocates: ANIS AHMED KHAN Vs MILIND KUMAR

13 July 2011
Supreme Court
2 pages
PADMA TANDON Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005883-005884 / 2011
Diary number: 12581 / 2009
Advocates: DINESH KUMAR GARG Vs SHRISH KUMAR MISRA

13 July 2011
Supreme Court
4 pages
UTTAM KUMAR Vs STATE OF M.P. (NOW CHHATTISGARH)

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000550-000550 / 2007
Diary number: 956 / 2007
Advocates: GP. CAPT. KARAN SINGH BHATI Vs DHARMENDRA KUMAR SINHA

13 July 2011
Supreme Court
5 pages
SUNIL Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001299-001299 / 2006
Diary number: 22623 / 2006
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

13 July 2011
Supreme Court
52 pages
SHIPPING CORPORATION OF INDIA LTD. Vs MARE SHIPPING INC

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-019461-019461 / 2006
Diary number: 21076 / 2006