Judgements

20 July 2011
Supreme Court
3 pages

STATE OF UTTARANCHAL Vs RAJENDRA SINGH KANDWAL

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-001474-001474 / 2007
Diary number: 14495 / 2006
Advocates: RACHANA SRIVASTAVA Vs SHRISH KUMAR MISRA

20 July 2011
Supreme Court
12 pages

VINNY PARMAR Vs PARAMVIR PARMAR

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-005831-005833 / 2011
Diary number: 23365 / 2009
Advocates: Vs VIKAS MEHTA

20 July 2011
Supreme Court
12 pages

MOHD.HAMID & ANR ETC.ETC. Vs BADI MASJID TRUST & ORS.ETC.ETC.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005860-005861 / 2011
Diary number: 21624 / 2011
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

20 July 2011
Supreme Court
9 pages

DANDU JAGGARAJU Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000764-000764 / 2008
Diary number: 20552 / 2007
Advocates: Vs D. MAHESH BABU

20 July 2011
Supreme Court
12 pages

DISHA Vs STATE OF GUJARAT & ORS.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Writ Petition (crl.) 33 of 2011

19 July 2011
Supreme Court
33 pages

FIDA HUSSAIN Vs MORADABAD DEV. AUTHORITY

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-005448-005448 / 2006
Diary number: 14621 / 2004
Advocates: JITENDRA MOHAN SHARMA Vs M. P. SHORAWALA

19 July 2011
Supreme Court
6 pages

MAN SINGH Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001441-001441 / 2011
Diary number: 15141 / 2011
Advocates: RAVI KUMAR TOMAR Vs

19 July 2011
Supreme Court
18 pages

G. SRINIVAS RAO Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001911-001911 / 2006
Diary number: 9752 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs UGRA SHANKAR PRASAD

19 July 2011
Supreme Court
11 pages

PRAHALAD SINGH & ORS., Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000146-000147 / 2008
Diary number: 36446 / 2007
Advocates: SHIV SAGAR TIWARI Vs

19 July 2011
Supreme Court
14 pages

ANIL SACHAR Vs M/S SHREE NATH SPINNERS P.LTD.& ORS.ETC.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: Crl.A. No.-001413-001414 / 2011
Diary number: 3417 / 2009
Advocates: Vs AJAY KUMAR

18 July 2011
Supreme Court
162 pages

INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,H.L. DATTU, , ,
Case number: W.P.(C) No.-000967-000967 / 1989
Diary number: 72013 / 1989
Advocates: PETITIONER-IN-PERSON Vs

18 July 2011
Supreme Court
12 pages

G. KRISHNAREDDY Vs SAJJAPPA(D) BY LRS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004255-004255 / 2002
Diary number: 8935 / 1999
Advocates: K. V. MOHAN Vs

18 July 2011
Supreme Court
2 pages

RAM SINGH Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001453-001453 / 2011
Diary number: 7854 / 2010
Advocates: KUNAL VERMA Vs

15 July 2011
Supreme Court
13 pages

JALANDHAR IMPROVEMENT TRUST Vs VINOD KUMAR .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005461-005461 / 2011
Diary number: 11889 / 2010
Advocates: ARUN K. SINHA Vs (MRS. ) VIPIN GUPTA

15 July 2011
Supreme Court
14 pages

JAGDISH PARWANI Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005481-005481 / 2011
Diary number: 5272 / 2010
Advocates: AMBREESH KUMAR AGGARWAL Vs ANIL KATIYAR