Judgements

Showing 931 - 945 of 41947 judgements
19 July 2019
Supreme Court
4 pages
PRADEEP SINGH BISHT Vs THE STATE OF UTTARAKHAND GOVERNMENT OF UTTARAKHAND CHIEF SECRETARY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-005679-005680 / 2019
Diary number: 2919 / 2015
Advocates: SHISHIR DESHPANDE Vs

18 July 2019
Supreme Court
41 pages
UNION OF INDIA Vs DIMPLE HAPPY DHAKAD

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001064-001064 / 2019
Diary number: 22353 / 2019
Advocates: B. KRISHNA PRASAD Vs

18 July 2019
Supreme Court
10 pages
STATE OF BIHAR Vs DILIP KUMAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005205-005205 / 2019
Diary number: 32122 / 2016
18 July 2019
Supreme Court
10 pages
WASIM Vs STATE NCT OF DELHI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001061-001061 / 2019
Diary number: 36064 / 2018
Advocates: KANHAIYA SINGHAL Vs

18 July 2019
Supreme Court
3 pages
MAHENDRA EDUCATION SOCIETY Vs SAU. DHARMASHEELA W/O RAJENDRA WANKHEDE .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: SLP(C) No.-032275-032275 / 2016
Diary number: 36241 / 2016
Advocates: ANIRUDDHA P. MAYEE Vs CHANDRA PRAKASH

18 July 2019
Supreme Court
3 pages
RADHEY SHYAM PANDEY Vs KANPUR DEVELOPMENT AUTHORITY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010208-010208 / 2010
Diary number: 11953 / 2008
Advocates: SHRISH KUMAR MISRA Vs (MRS. ) VIPIN GUPTA

17 July 2019
Supreme Court
13 pages
NAMDEO SHANKAR GOVARDHANE(D)THR.LRS.&ORS Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010217-010250 / 2011
Diary number: 3823 / 2008
Advocates: ABHA R. SHARMA Vs SUDHANSHU S. CHOUDHARI

17 July 2019
Supreme Court
13 pages
RB DEALERS PRIVATE LIMITED Vs THE METRO RAILWAY(SERVICE THROUGH THE GENERAL MANAGER)

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: SLP(C) No.-014078 / 2019
Diary number: 17901 / 2019
Advocates: SHAILESH MADIYAL Vs

17 July 2019
Supreme Court
15 pages
GURMIT SINGH BHATIA Vs KIRAN KANT ROBINSON

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005522-005523 / 2019
Diary number: 31740 / 2013
Advocates: P. S. SUDHEER Vs

17 July 2019
Supreme Court
9 pages
SHRE CHAITANYA CONSTRUCTIONS Vs SUDHIR POONUMCHAND PARAKH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005620-005620 / 2019
Diary number: 41605 / 2018
Advocates: BHARTI TYAGI Vs

16 July 2019
Supreme Court
10 pages
DR. S.KUMAR AND ORS. Vs S.RAMALINGAM

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-008628-008629 / 2009
Diary number: 11955 / 2007
Advocates: K. R. SASIPRABHU Vs

16 July 2019
Supreme Court
20 pages
STATE BANK OF INDIA Vs MOHAMMAD BADRUDDIN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-005604-005604 / 2019
Diary number: 21792 / 2017
Advocates: SANJAY KAPUR Vs ANIRUDDHA P. MAYEE

16 July 2019
Supreme Court
11 pages
THE STATE OF RAJASTHAN Vs MAHESH KUMAR @ MAHESH DHOULPURIA .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-002059-002059 / 2013
Diary number: 23975 / 2012
Advocates: RUCHI KOHLI Vs

16 July 2019
Supreme Court
12 pages
SOPAN(DEAD) THROUGH HIS L.R. Vs SYED NABI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-003506-003506 / 2010
Diary number: 34554 / 2007
Advocates: SUJATA KURDUKAR Vs SHIVAJI M. JADHAV

16 July 2019
Supreme Court
6 pages
STATE OF ORISSA Vs MAMATA SAHOO

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001055-001055 / 2019
Diary number: 29630 / 2018
Advocates: ANINDITA PUJARI Vs