Showing 9421 - 9435 of 41947 judgements
25 July 2011
Supreme Court
28 pages
UTTAR PRADESH STATE ROAD TRANSPORT CORP. Vs KULSUM .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-005901-005901 / 2011
Diary number: 35160 / 2007
Advocates: GARIMA PRASHAD Vs PARMANAND PANDEY

25 July 2011
Supreme Court
2 pages
MANJEET SINGH Vs SATISH KUMAR JINDAL

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001466-001467 / 2011
Diary number: 12125 / 2011
Advocates: KAILASH CHAND Vs KUMUD LATA DAS

22 July 2011
Supreme Court
3 pages
KACHCHH JAL SANKAT NIVARAN SAMITI Vs STATE OF GUJARAT

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002957-002957 / 2013
Diary number: 827 / 2006
Advocates: Vs HEMANTIKA WAHI

22 July 2011
Supreme Court
2 pages
SHIV KALI Vs STATE OF U.P. .

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001482-001482 / 2011
Diary number: 25186 / 2010
Advocates: VIVEK GUPTA Vs PRADEEP MISRA

22 July 2011
Supreme Court
3 pages
R.N.MITRA Vs C.B.I DEHRADUN

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001483-001483 / 2011
Diary number: 34720 / 2009
Advocates: Vs ARVIND KUMAR SHARMA

22 July 2011
Supreme Court
2 pages
JAI BHAGWAN Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000415-000415 / 2007
Diary number: 2438 / 2007
Advocates: Vs KAMAL MOHAN GUPTA

21 July 2011
Supreme Court
9 pages
MUNILAL MOCHI Vs STATE OF BIHAR

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001429-001429 / 2011
Diary number: 35469 / 2010
Advocates: T. MAHIPAL Vs GOPAL SINGH

21 July 2011
Supreme Court
46 pages
A.SUBASH BABU Vs STATE OF A.P.

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001428-001428 / 2011
Diary number: 20845 / 2010
Advocates: D. BHARATHI REDDY Vs ANIL KUMAR TANDALE

21 July 2011
Supreme Court
29 pages
M/S MSK PROJECTS (I)(JV) LTD. Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-005416-005416 / 2011
Diary number: 20977 / 2007
Advocates: BINA GUPTA Vs MILIND KUMAR

21 July 2011
Supreme Court
4 pages
NIKKU KHAN @ MOHAMMADEEN Vs STATE OF HARYANA

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000925-000925 / 2007
Diary number: 1330 / 2007
Advocates: ANIS AHMED KHAN Vs KAMAL MOHAN GUPTA

21 July 2011
Supreme Court
9 pages
NIRMAL SINGH PEHLWAN @ NIMMA Vs INSPECTOR,CUSTOMS, CUSTOMS HOUSE, PUNJAB

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001857-001857 / 2010
Diary number: 1089 / 2009
Advocates: SANJAY JAIN Vs B. KRISHNA PRASAD

21 July 2011
Supreme Court
2 pages
K.K.SREEDHARAN Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001374-001374 / 2004
Diary number: 21121 / 2004
Advocates: HIMINDER LAL Vs G. PRAKASH

21 July 2011
Supreme Court
2 pages
STATE OF PUNJAB Vs CHARANJIT SINGH

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000447-000447 / 2005
Diary number: 3708 / 2003
Advocates: KULDIP SINGH Vs SATYAPAL KHUSHAL CHAND PASI

20 July 2011
Supreme Court
2 pages
STATE OF UTTARANCHAL Vs ARCHANA SHUKLA & ORS.

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-005130-005130 / 2009
Diary number: 14864 / 2006
Advocates: RACHANA SRIVASTAVA Vs S. R. SETIA

20 July 2011
Supreme Court
18 pages
M/S SMS TEA ESTATES P.LTD. Vs M/S CHANDMARI TEA CO.P.LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-005820-005820 / 2011
Diary number: 25813 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs SATPAL SINGH