Judgements

29 July 2011
Supreme Court
2 pages

HAKAM SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-006071-006072 / 2011
Diary number: 34726 / 2010
Advocates: ASHOK K. MAHAJAN Vs

28 July 2011
Supreme Court
22 pages

SHEELKUMAR JAIN Vs NEW INDIA ASSURANCE CO. LTD. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-006013-006013 / 2011
Diary number: 3234 / 2007
Advocates: PRATIBHA JAIN Vs

28 July 2011
Supreme Court
11 pages

GLAXOSMITHKLINE PHARMACET. LTD. Vs STATE OF M.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001489-001489 / 2011
Diary number: 40226 / 2010
Advocates: GAGRAT AND CO Vs

28 July 2011
Supreme Court
13 pages

BIHAR STATE HOUSING BOARD Vs ASHA LATA VERMA

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-005779-005779 / 2008
Diary number: 25468 / 2008
Advocates: S. CHANDRA SHEKHAR Vs PRANEET RANJAN

28 July 2011
Supreme Court
11 pages

UMERKHAN Vs BISMILLABI @ BABULAL SHAIKH .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-006034-006034 / 2011
Diary number: 9123 / 2010
Advocates: Vs RAUF RAHIM

28 July 2011
Supreme Court
14 pages

GR.HYDRABAD MUN.CORP. Vs M.PRABHAKAR RAO

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-006014-006014 / 2011
Diary number: 23418 / 2010
Advocates: Vs NAVEEN R. NATH

28 July 2011
Supreme Court
3 pages

SUDARSHAN KUMAR Vs STATE OF HARYANA

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001201-001201 / 2007
Diary number: 19951 / 2006
Advocates: ATISHI DIPANKAR Vs NARESH BAKSHI

28 July 2011
Supreme Court
8 pages

SURENDER @ BABLI Vs STATE(GNCT)OF DELHI

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001547-001547 / 2010
Diary number: 10370 / 2010
Advocates: ANUPAM LAL DAS Vs ANIL KATIYAR

27 July 2011
Supreme Court
4 pages

DISTRICT PRIMARY SCHOOL COUNCIL,WB Vs MRITUNJOY DAS .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-006007-006007 / 2011
Diary number: 25682 / 2010
Advocates: DEBA PRASAD MUKHERJEE Vs CHANCHAL KUMAR GANGULI

27 July 2011
Supreme Court
8 pages

M/S EUREKA FORBES LIMITED Vs STATE OF BIHAR

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005996-005996 / 2011
Diary number: 19977 / 2010
Advocates: ALOK KUMAR Vs GOPAL SINGH

26 July 2011
Supreme Court
6 pages

DISTRICT PRIMARY SCHOOL COUNCIL,WB Vs MRITUNJOY DAS .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006007-006007 / 2011
Diary number: 25682 / 2010
Advocates: DEBA PRASAD MUKHERJEE Vs CHANCHAL KUMAR GANGULI

26 July 2011
Supreme Court
30 pages

NARMADA BACHAO ANDOLAN Vs STATE OF M.P.

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: C.A. No.-003726-003726 / 2011
Diary number: 2203 / 2011
Advocates: Vs C. D. SINGH

26 July 2011
Supreme Court
8 pages

STATE OF PUNJAB Vs JAGTAR SINGH .

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000078-000078 / 2003
Diary number: 11609 / 2002
Advocates: KULDIP SINGH Vs R. C. KOHLI

26 July 2011
Supreme Court
7 pages

SURENDRA MAHTO Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: SLP(Crl) No.-000941-000941 / 2009
Diary number: 17424 / 2008
Advocates: Vs GOPAL SINGH

26 July 2011
Supreme Court
0 pages

GOSU JAIRAMI REDDY Vs STATE OF A.P

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001321-001321 / 2006
Diary number: 26498 / 2006
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU