Showing 9391 - 9405 of 41947 judgements
02 August 2011
Supreme Court
22 pages
M/S SHARMA TRANSPORTS Vs STATE OF MAHARASHTRA

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-001507-001507 / 2007
Diary number: 20656 / 2006
Advocates: Vs ASHA GOPALAN NAIR

02 August 2011
Supreme Court
9 pages
P.PARASURAMI REEDY Vs STATE OF A.P.

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000462-000462 / 2003
Diary number: 23421 / 2002
Advocates: Vs D. MAHESH BABU

02 August 2011
Supreme Court
12 pages
BHANU PRATAP Vs STATE OF HARYANA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006205-006205 / 2011
Diary number: 6257 / 2008
Advocates: LALITA KAUSHIK Vs ASHA JAIN MADAN

02 August 2011
Supreme Court
9 pages
ORISSA PUBLIC SERVICE COMMN. Vs RUPASHREE CHOWDHARY

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006201-006201 / 2011
Diary number: 5942 / 2010
Advocates: KIRTI RENU MISHRA Vs AJAY CHOUDHARY

02 August 2011
Supreme Court
10 pages
BUDHADEV KARMASKAR Vs THE STATE OF WEST BENGAL

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000135-000135 / 2010
Diary number: 37388 / 2007
Advocates: JAIL PETITION Vs CHANCHAL KUMAR GANGULI

02 August 2011
Supreme Court
27 pages
SHEHAMMAL Vs HASAN KHANI RAWTHER .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: SLP(C) No.-007421-007422 / 2008
Diary number: 7686 / 2008
Advocates: Vs K. RAJEEV

02 August 2011
Supreme Court
14 pages
SUCHETAN EXPORTS P.LTD. Vs GUPTA COAL INDIA LIMITED .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: SLP(C) No.-020100-020100 / 2011
Diary number: 22083 / 2011
Advocates: Vs DEVASHISH BHARUKA

02 August 2011
Supreme Court
20 pages
STATE OF M.P. Vs MEDHA PATKAR

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: C.A. No.-006229-006229 / 2011
Diary number: 36231 / 2009
Advocates: C. D. SINGH Vs ANITHA SHENOY

02 August 2011
Supreme Court
2 pages
SANKAR Vs STATE REP. BY INSPECTOR OF POLICE, T.N.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001545-001545 / 2008
Diary number: 24891 / 2005
Advocates: K. K. MANI Vs S. THANANJAYAN

02 August 2011
Supreme Court
8 pages
RAMUTHAI Vs STATE, REP. BY INSPECTOR OF POLICE

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-002316-002316 / 2009
Diary number: 35323 / 2007
Advocates: C. K. SASI Vs

01 August 2011
Supreme Court
27 pages
VALLIYAMMAL Vs SPL.TAHSILDAR(LAQ)

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-006127-006128 / 2011
Diary number: 23531 / 2009
Advocates: S. RAVI SHANKAR Vs T. HARISH KUMAR

29 July 2011
Supreme Court
7 pages
RANJANA PRAKASH Vs THE DIVISIONAL MANAGER

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-006110-006110 / 2011
Diary number: 39688 / 2010
Advocates: DEVASHISH BHARUKA Vs RAMESHWAR PRASAD GOYAL

29 July 2011
Supreme Court
11 pages
T.C.THANGARAJ Vs V.ENGAMMAL .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001504-001504 / 2011
Diary number: 4108 / 2008
Advocates: PRAMOD DAYAL Vs B. KRISHNA PRASAD

29 July 2011
Supreme Court
7 pages
C.C.E.,MANGALORE Vs M/S.PALS MICROSTYSTEMS LTD. MANGALORE

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006058-006058 / 2011
Diary number: 7156 / 2009
Advocates: ANIL KATIYAR Vs

29 July 2011
Supreme Court
24 pages
PADAL VENKATA RAMA REDDY @ RAMU Vs KOVVURI SATYANARAYANA REDDY .

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001499-001499 / 2011
Diary number: 3199 / 2011
Advocates: GUNTUR PRABHAKAR Vs V. G. PRAGASAM