Showing 9376 - 9390 of 41947 judgements
05 August 2011
Supreme Court
17 pages
SEC., U.P.S.C. Vs S. KRISHNA CHAITANYA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006349-006349 / 2011
Diary number: 13084 / 2011
Advocates: BINU TAMTA Vs G. RAMAKRISHNA PRASAD

05 August 2011
Supreme Court
6 pages
ROOP RAM Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000803-000803 / 2007
Diary number: 9202 / 2007

05 August 2011
Supreme Court
18 pages
SHAH NAWAZ Vs STATE OF U.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001531-001531 / 2011
Diary number: 9559 / 2011
Advocates: DINESH KUMAR GARG Vs KAMLENDRA MISHRA

05 August 2011
Supreme Court
3 pages
MD.SARF @ GULAM QADIR Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001659-001659 / 2010
Diary number: 18243 / 2010
Advocates: Vs GOPAL SINGH

05 August 2011
Supreme Court
2 pages
RAM SAWRUP Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001612-001612 / 2011
Diary number: 7285 / 2011
Advocates: I. B GAUR Vs KAMAL MOHAN GUPTA

04 August 2011
Supreme Court
63 pages
RAFIQ AHMED @ RAFI Vs STATE OF U.P.

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000656-000656 / 2005
Diary number: 3051 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs JATINDER KUMAR BHATIA

04 August 2011
Supreme Court
14 pages
IDEA MOBILE COMMUNICATION LTD. Vs C.C.E.& C.,COCHIN

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006319-006319 / 2011
Diary number: 11497 / 2009
Advocates: PUNIT DUTT TYAGI Vs

04 August 2011
Supreme Court
14 pages
M/S MILKFOOD PVT. LTD. Vs M/S GMC ICE CREAM (P) LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-006316-006316 / 2011
Diary number: 15514 / 2008
Advocates: Vs NEERAJ SHEKHAR

04 August 2011
Supreme Court
29 pages
BAKSHI DEV RAJ Vs SUDHEER KUMAR

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-004641-004642 / 2009
Diary number: 30874 / 2008
Advocates: DINESH KUMAR GARG Vs PAREKH & CO.

04 August 2011
Supreme Court
2 pages
STATE OF RAJASTHAN Vs VIDYA DEVI

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000426-000426 / 2005
Diary number: 3171 / 2005
Advocates: MILIND KUMAR Vs

03 August 2011
Supreme Court
18 pages
VIJAY KUMAR Vs STATE OF U.P.

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001345-001345 / 2011
Diary number: 19493 / 2010
Advocates: JITENDRA MOHAN SHARMA Vs

03 August 2011
Supreme Court
16 pages
RAKESH SHARMA Vs CH./M.D. UTTARANCHAL POWER CORP. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-003448-003448 / 2008
Diary number: 9155 / 2006
Advocates: DINESH KUMAR GARG Vs KAILASH CHAND

03 August 2011
Supreme Court
19 pages
DEVENDRA SINGH Vs STATE OF U.P. .

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-006293-006293 / 2011
Diary number: 13768 / 2011
Advocates: AP & J CHAMBERS Vs

02 August 2011
Supreme Court
16 pages
D.D.A. Vs S.S. AGGARWAL .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007301-007302 / 2003
Diary number: 16500 / 2003
Advocates: SAHARYA & CO. Vs

02 August 2011
Supreme Court
27 pages
SARASWATI SUGAR MILLS Vs COMMNR. OF CENTRAL EXCISE, DELHI-III

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-005295-005295 / 2003
Diary number: 5909 / 2003
Advocates: RAJESH KUMAR Vs P. PARMESWARAN