Showing 9361 - 9375 of 41947 judgements
09 August 2011
Supreme Court
2 pages
SIDDHU MATRICULATION HIGHER SEC.SCHOOL Vs K.SHYAM SUNDER .

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: C.A. No.-006028-006028 / 2011
Diary number: 22370 / 2011
Advocates: KARANJAWALA & CO. Vs T. HARISH KUMAR

09 August 2011
Supreme Court
122 pages
K.T. PLANTATION PVT. LTD. Vs STATE OF KARNATAKA

Bench: S.H. KAPADIA,MUKUNDAKAM SHARMA,K.S. RADHAKRISHNAN,SWATANTER KUMAR,ANIL R. DAVE
Case number: C.A. No.-006520-006520 / 2003
Diary number: 20082 / 2002
Advocates: MEERA MATHUR Vs V. N. RAGHUPATHY

09 August 2011
Supreme Court
52 pages
RAJIV SARIN Vs STATE OF UTTARAKHAND .

Bench: S.H. KAPADIA,MUKUNDAKAM SHARMA,K.S. RADHAKRISHNAN,SWATANTER KUMAR,ANIL R. DAVE
Case number: C.A. No.-004772-004772 / 1998
Diary number: 22351 / 1997
Advocates: E. C. AGRAWALA Vs RACHANA SRIVASTAVA

09 August 2011
Supreme Court
74 pages
PRATAP CHANDRA MEHTA Vs STATE BAR COUNCIL OF M.P..

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-006482-006482 / 2011
Diary number: 17315 / 2011
Advocates: PRAGATI NEEKHRA Vs T. MAHIPAL

09 August 2011
Supreme Court
6 pages
URMILA Vs RASHPAL KAUR .

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-006480-006480 / 2011
Diary number: 36831 / 2009
Advocates: Vs KAILASH CHAND

09 August 2011
Supreme Court
12 pages
RAMACHANRAPPA Vs MANAGER,ROYAL SUNDARAM ALLIAN.CO.LTD.

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: C.A. No.-006481-006481 / 2011
Diary number: 11833 / 2010
Advocates: V. N. RAGHUPATHY Vs

09 August 2011
Supreme Court
2 pages
KETAN V. PAREKH Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001353-001353 / 2008
Diary number: 18687 / 2008
Advocates: KAMINI JAISWAL Vs ARVIND KUMAR SHARMA

09 August 2011
Supreme Court
17 pages
PYLA MUTYALAMMA @ SATYAVATHI Vs PYLA SURI DEMUDU

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000219-000219 / 2007
Diary number: 2044 / 2006
Advocates: Y. RAJA GOPALA RAO Vs V. N. RAGHUPATHY

09 August 2011
Supreme Court
51 pages
ETHIOPIAN AIRLINES Vs GANESH NARAIN SABOO

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-007037-007037 / 2004
Diary number: 8320 / 2004
Advocates: SHIV KUMAR SURI Vs SURYA KANT

09 August 2011
Supreme Court
6 pages
MAHENDRA SINGH Vs STATE OF UTTARANCHAL

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000889-000889 / 2006
Diary number: 16528 / 2006
Advocates: SHAKEEL AHMED Vs JATINDER KUMAR BHATIA

08 August 2011
Supreme Court
10 pages
RAJENDER SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001051-001051 / 2009
Diary number: 5704 / 2008
Advocates: BALRAJ DEWAN Vs KAMAL MOHAN GUPTA

08 August 2011
Supreme Court
47 pages
M/S CITADEL FINE PHARMACEUTICALS Vs M/S RAMANIYAM REAL ESTATES P.LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006437-006437 / 2011
Diary number: 33126 / 2008
Advocates: Vs P. V. DINESH

08 August 2011
Supreme Court
4 pages
STATE OF H.P. Vs SOBHANI DEVI

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-006492-006492 / 2011
Diary number: 30754 / 2007
Advocates: NARESH K. SHARMA Vs

08 August 2011
Supreme Court
14 pages
AMIT SINGH Vs STATE OF MAHARASHTRA & ANR.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Writ Petition (crl.) 16 of 2010

08 August 2011
Supreme Court
4 pages
BHASKAR MISHRA Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Special Leave Petition (crl.) 5568 of 2011