Judgements

10 August 2011
Supreme Court
11 pages

SAROJBEN ASHWINKUMAR SHAH ETC. Vs STATE OF GUJARAT

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001554-001557 / 2011
Diary number: 32426 / 2010
Advocates: CHARU MATHUR Vs ANITHA SHENOY

10 August 2011
Supreme Court
153 pages

MOHD.ARIF @ ASHFAQ Vs STATE OF NCT OF DELHI

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000098-000099 / 2009
Diary number: 33421 / 2007
Advocates: KAMINI JAISWAL Vs D. S. MAHRA

10 August 2011
Supreme Court
9 pages

EASTERN COALFIELDS LTD. Vs M/S TETULIA COKE PLANT(P)LTD..

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006888-006888 / 2011
Diary number: 40573 / 2010
Advocates: ANIP SACHTHEY Vs MEHARIA & COMPANY

10 August 2011
Supreme Court
10 pages

C. RONALD Vs STATE, U.T. OF ANDAMAN & NICOBAR ISLANDS

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000749-000749 / 2005
Diary number: 23795 / 2004
Advocates: K. R. SASIPRABHU Vs D. S. MAHRA

10 August 2011
Supreme Court
13 pages

M/S ROYAL ENFIELD(UNIT OF M/S EICHER LD) Vs COMMR.OF CEN.EXC.CHENNAI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004406-004406 / 2010
Diary number: 9077 / 2010
Advocates: Vs B. KRISHNA PRASAD

10 August 2011
Supreme Court
28 pages

STATE OF JHARKHAND & ORS.ETC. Vs M/S SHIVAM COKE INDUSTRIES ,DHANBAD ETC.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006889-006891 / 2011
Diary number: 18907 / 2008
Advocates: ANIL KUMAR JHA Vs RAMESHWAR PRASAD GOYAL

10 August 2011
Supreme Court
2 pages

BATCH @ GURAMKONDA GARIKA PRASAD Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000954-000954 / 2007
Diary number: 14749 / 2007
Advocates: C. N. SREE KUMAR Vs D. MAHESH BABU

10 August 2011
Supreme Court
3 pages

STATE OF PUNJAB Vs PIARA SINGH

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000112-000112 / 2011
Diary number: 4169 / 2008
Advocates: KULDIP SINGH Vs

10 August 2011
Supreme Court
1 pages

OM PRAKASH @ PRAKASH Vs STATE(NCT OF DELHI) TR.HOME SEC.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000919-000919 / 2009
Diary number: 9721 / 2009
Advocates: KAMAL MOHAN GUPTA Vs ANIL KATIYAR

10 August 2011
Supreme Court
1 pages

STATE OF U.P. Vs PINTU @ ULAYATA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001355-001355 / 2008
Diary number: 15822 / 2007
Advocates: PRADEEP MISRA Vs BALRAJ DEWAN

09 August 2011
Supreme Court
22 pages

COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. KALVERT FOODS INDIA PVT. LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: C.A. No.-004500-004502 / 2003
Diary number: 7664 / 2003
Advocates: P. PARMESWARAN Vs RAJESH KUMAR

09 August 2011
Supreme Court
14 pages

CCE, MUMBAI Vs RDC CONCRETE (INDIA) PRIVATE LIMITED

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004409-004409 / 2010
Diary number: 10204 / 2010
Advocates: Vs RAJESH KUMAR

09 August 2011
Supreme Court
54 pages

CENTRLAL BOARD OF SEC.EDUCATION Vs ADITYA BANDOPADHYAY .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-006454-006454 / 2011
Diary number: 8272 / 2009
Advocates: TARA CHANDRA SHARMA Vs

09 August 2011
Supreme Court
18 pages

D.P. DAS Vs UNION OF INDIA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007002-007002 / 2004
Diary number: 18526 / 2003
Advocates: KUMUD LATA DAS Vs RESPONDENT-IN-PERSON

09 August 2011
Supreme Court
68 pages

STATE OF T.NADU Vs K SHYAM SUNDER .

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: C.A. No.-006015-006027 / 2011
Diary number: 22279 / 2011
Advocates: Vs T. HARISH KUMAR