Showing 9331 - 9345 of 41947 judgements
16 August 2011
Supreme Court
2 pages
RAVIRAJ UDUPA Vs M/S. UNITED INDIA INS. CO.LTD. .

Bench: G.S. SINGHVI,H.L. DATTU
Case number: C.A. No.-007074-007075 / 2011
Diary number: 26846 / 2010
Advocates: S. N. BHAT Vs SHAKIL AHMED SYED

16 August 2011
Supreme Court
27 pages
COROMANDEL INDAG PRODUCTS(P) LTD. Vs GARUDA CHIT & TRADING CO. P. LTD

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-007021-007021 / 2003
Diary number: 13324 / 2003
Advocates: Vs K. V. MOHAN

16 August 2011
Supreme Court
21 pages
STATE OF UTTARANCHAL Vs SUNIL KUMAR VAISH .

Bench: G.S. SINGHVI,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-005374-005374 / 2005
Diary number: 22749 / 2004
Advocates: Vs ASHA JAIN MADAN

16 August 2011
Supreme Court
4 pages
POLYDRUG LABORATROIES P.LTD. Vs CONTROLLER OF PATENTS .

Bench: DALVEER BHANDARI,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-007326-007326 / 2011
Diary number: 10424 / 2011
Advocates: Vs CHANCHAL KUMAR GANGULI

16 August 2011
Supreme Court
3 pages
VARSHA Vs DIVISIONAL CASTE CERT.SCRTY.COMMTEE&ORS.

Bench: DALVEER BHANDARI,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-007325-007325 / 2011
Diary number: 5107 / 2008
Advocates: CHANDAN RAMAMURTHI Vs ASHA GOPALAN NAIR

12 August 2011
Supreme Court
14 pages
RAJENDER SINGH PATHANIA Vs STATE OF NCT OF DELHI .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001582-001582 / 2011
Diary number: 7005 / 2008
Advocates: K. K. MOHAN Vs D. S. MAHRA

12 August 2011
Supreme Court
9 pages
RAM MEHAR SINGH Vs STATE OF NCT OF DELHI .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001585-001586 / 2011
Diary number: 21509 / 2008
Advocates: K. K. MOHAN Vs A. P. MOHANTY

12 August 2011
Supreme Court
12 pages
RAJINDER Vs STATE(NCT OF DELHI)

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000723-000723 / 2010
Diary number: 39078 / 2009
Advocates: RISHI MALHOTRA Vs ATISHI DIPANKAR

11 August 2011
Supreme Court
20 pages
SATIMBLA SHARMA Vs ST.PAUL SR.SECONDARY SCHOOL .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002676-002676 / 2010
Diary number: 31308 / 2008
Advocates: KULDIP SINGH Vs NIRAJ SHARMA

11 August 2011
Supreme Court
10 pages
ORISSA POWER TRANSMISSION CORP.LTD. Vs KHAGESWAR SUNDARAY .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-006904-006904 / 2011
Diary number: 9237 / 2008
Advocates: RAJ KUMAR MEHTA Vs SHIBASHISH MISRA

11 August 2011
Supreme Court
23 pages
ORIENTAL BANK OF COMMERCE Vs R.K. UPPAL

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-000128-000128 / 2007
Diary number: 15415 / 2006
Advocates: RAJIV NANDA Vs R. N. KESWANI

11 August 2011
Supreme Court
15 pages
STATE OF RAJASTHAN Vs JEEV RAJ .

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-001585-001586 / 2005
Diary number: 5320 / 2004
Advocates: MILIND KUMAR Vs PRATIBHA JAIN

11 August 2011
Supreme Court
17 pages
KRISHI UTPADAN MANDI SAMITI Vs M/S. BAIDYANATH AYURVED BHAWAN(P)LTD&ANR

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-008963-008963 / 2003
Diary number: 19925 / 2003
Advocates: PRADEEP MISRA Vs

11 August 2011
Supreme Court
3 pages
UNION PUB.SERVICE COMMN. Vs NASEER-UD-DIN WANI .

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-007099-007099 / 2011
Diary number: 36804 / 2009
Advocates: BINU TAMTA Vs ARVIND KUMAR GUPTA

10 August 2011
Supreme Court
13 pages
M/S.AGARWAL OIL REFINERY CORP. KANPUR Vs THE COMMNR.OF TRADE TAX , U.P.,LUCKNOW

Bench: D.K. JAIN,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002363-002363 / 2007
Diary number: 363 / 2006
Advocates: VINAY GARG Vs KAMLENDRA MISHRA