Showing 9316 - 9330 of 41947 judgements
18 August 2011
Supreme Court
18 pages
STATE BANK OF INDIA Vs M/S. EMMSONS INTERNATIONAL LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001709-001709 / 2007
Diary number: 4052 / 2007
Advocates: Vs PUNIT DUTT TYAGI

18 August 2011
Supreme Court
6 pages
MANTHURI LAXMI NARSAIAH Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-002111-002112 / 2008
Diary number: 13080 / 2008
Advocates: ANIL KUMAR TANDALE Vs D. MAHESH BABU

18 August 2011
Supreme Court
46 pages
P.V.INDIRESAN Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-007084-007084 / 2011
Diary number: 29065 / 2010
Advocates: VIKAS MEHTA Vs ANNAM D. N. RAO

18 August 2011
Supreme Court
172 pages
M/S. DELHI AIRTECH SERVIES PVT. LTD. Vs STATE OF U.P

Bench: ASOK KUMAR GANGULY,SWATANTER KUMAR
Case number: C.A. No.-000024-000024 / 2009
Diary number: 30949 / 2006
Advocates: ARUN K. SINHA Vs KAMLENDRA MISHRA

17 August 2011
Supreme Court
26 pages
MALOTH SOMARAJU Vs STATE OF A.P.

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001849-001849 / 2008
Diary number: 13888 / 2008
Advocates: ABHIJIT SENGUPTA Vs D. MAHESH BABU

17 August 2011
Supreme Court
44 pages
AMITAVA BANERJEE @ AMIT @ BAPPA BANERJEE Vs STATE OF WEST BENGAL

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001939-001939 / 2008
Diary number: 13262 / 2007
Advocates: RANJAN MUKHERJEE Vs SATISH VIG

17 August 2011
Supreme Court
12 pages
STATE OF HARYANA Vs M/S MALIK TRADERS

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007033-007033 / 2011
Diary number: 26779 / 2009
Advocates: KAMAL MOHAN GUPTA Vs DIPAK KUMAR JENA

17 August 2011
Supreme Court
9 pages
SECY.,A.I.PRE-MED/PRE-DEN.E.E.CBSE &ORS. Vs KHUSHBOO SRIVASTAVA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007024-007024 / 2011
Diary number: 12506 / 2009
Advocates: TARA CHANDRA SHARMA Vs NIRANJANA SINGH

17 August 2011
Supreme Court
12 pages
PUNEET GULATI & ORS. ETC. ETC. Vs STATE OF KERALA & ORS. ETC. ETC.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: C.A. No.-007037-007038 / 2011
Diary number: 12618 / 2011
Advocates: GAURAV DHINGRA Vs LIZ MATHEW

17 August 2011
Supreme Court
1 pages
BADRI PRASAD Vs MAHESH KUMAR .

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000328-000328 / 2003
Diary number: 17107 / 2002
Advocates: GP. CAPT. KARAN SINGH BHATI Vs RANBIR SINGH YADAV

17 August 2011
Supreme Court
25 pages
REG.GEN., HIGH COURT OF MADRAS Vs M. MANICKAM .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007030-007031 / 2011
Diary number: 1630 / 2008
Advocates: ANIL K. JHA Vs

17 August 2011
Supreme Court
19 pages
COMMNR. OF CUSTOMS EXCISE, NEW DELHI Vs M/S. LIVING MEDIA(INDIA) LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-008627-008628 / 2002
Diary number: 20897 / 2002
Advocates: ANIL KATIYAR Vs V. BALACHANDRAN

17 August 2011
Supreme Court
6 pages
INDUSIND MEDIA & COMMUN. LTD. Vs MAMLATDAR .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007026-007029 / 2011
Diary number: 18528 / 2010
Advocates: ANNAM D. N. RAO Vs HEMANTIKA WAHI

17 August 2011
Supreme Court
2 pages
ANIL SACHAR Vs M/S SHREE NATH SPINNERS P.LTD.& ORS.ETC.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE
Case number: Crl.A. No.-001413-001414 / 2011
Diary number: 3417 / 2009
Advocates: Vs AJAY KUMAR

17 August 2011
Supreme Court
19 pages
STATE OF M.P. Vs UNION OF INDIA & ANR.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Original Suite 6 of 2004