Showing 9301 - 9315 of 41947 judgements
24 August 2011
Supreme Court
8 pages
UNIFLEX CABLES LTD. Vs COMMNR., CENTRAL EXCISE, SURAT-II

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005870-005870 / 2005
Diary number: 20513 / 2005
Advocates: Vs ANIL KATIYAR

24 August 2011
Supreme Court
15 pages
P. PARTHASARATHY Vs STATE OF KARNATAKA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: SLP(C) No.-019510-019510 / 2011
Diary number: 21743 / 2011
Advocates: A. SUMATHI Vs VASUDEVAN RAGHAVAN

24 August 2011
Supreme Court
11 pages
MANOHAR LAL (D) BY LRS. Vs UGRASEN(D) BY LRS..

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: R.P.(C) No.-001292-001292 / 2010
Diary number: 21586 / 2010
Advocates: Vs (MRS. ) VIPIN GUPTA

23 August 2011
Supreme Court
10 pages
NATIONAL INSURANCE CO.LTD. Vs KUSUMA

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: C.A. No.-007212-007212 / 2011
Diary number: 17730 / 2008
Advocates: Vs K. SARADA DEVI

23 August 2011
Supreme Court
1 pages
MAHENDRASINH MADARSANG VAGHELA Vs RAJIV MAHESHKUMAR MEHTA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007328-007329 / 2011
Diary number: 20504 / 2011
Advocates: CHARU MATHUR Vs K. V. SREEKUMAR

23 August 2011
Supreme Court
21 pages
INDERJIT SINGH GREWAL Vs STATE OF PUNJAB

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001635-001635 / 2011
Diary number: 28956 / 2010
Advocates: RAVINDRA KESHAVRAO ADSURE Vs ROHIT KUMAR SINGH

23 August 2011
Supreme Court
34 pages
DEVENDRA KUMAR TYAGI Vs STATE OF U.P. .

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: W.P.(C) No.-000066-000066 / 2007
Diary number: 3804 / 2007
Advocates: Vs PRADEEP MISRA

23 August 2011
Supreme Court
2 pages
SHRIPAT MAHADU PATIL Vs CHIEF LAND & SURVEYOR,CIDCO LTD..

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007327-007327 / 2011
Diary number: 4346 / 2009
Advocates: ABHA R. SHARMA Vs ANAGHA S. DESAI

19 August 2011
Supreme Court
10 pages
RAM KUMAR Vs STATE OF U.P. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007106-007106 / 2011
Diary number: 5606 / 2010
Advocates: K. K. MOHAN Vs GUNNAM VENKATESWARA RAO

19 August 2011
Supreme Court
21 pages
STATE OF U.P. Vs LUXMI KANT SHUKLA

Bench: R.V. RAVEENDRAN, , , ,
Case number: C.A. No.-007105-007105 / 2011
Diary number: 34460 / 2010
Advocates: GUNNAM VENKATESWARA RAO Vs CAVEATOR-IN-PERSON

19 August 2011
Supreme Court
1 pages
VIVEK KASHINATH PATIL Vs RAJENDRASING KHUSHALSING MAHENDRA(SIKH)

Bench: DALVEER BHANDARI,SWATANTER KUMAR, , ,
Case number: C.A. No.-007376-007376 / 2011
Diary number: 3087 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs NISHANT RAMAKANTRAO KATNESHWARKAR

19 August 2011
Supreme Court
21 pages
RAJEEV HITENDRA PATHAK Vs ACHYUT KASHINATH KAREKAR

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA,ANIL R. DAVE, ,
Case number: C.A. No.-004307-004307 / 2007
Diary number: 792 / 2006
Advocates: V. D. KHANNA Vs RAVINDRA KESHAVRAO ADSURE

19 August 2011
Supreme Court
14 pages
M/S PRAKASH JHA PRODUCTIONS Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: W.P.(C) No.-000345-000345 / 2011
Diary number: 25280 / 2011
Advocates: E. C. AGRAWALA Vs GUNNAM VENKATESWARA RAO

19 August 2011
Supreme Court
41 pages
SHAGUN MAHILA UDYOGIK SAHAKARI SAN.MARYA Vs STATE OF MAHARASHTRA .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-007104-007104 / 2011
Diary number: 31700 / 2010
Advocates: J S WAD AND CO Vs UDAY B. DUBE

18 August 2011
Supreme Court
38 pages
RAMESH KUMAR Vs FURU RAM & ANR. ETC.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007085-007086 / 2011
Diary number: 36139 / 2009
Advocates: KAILASH CHAND Vs AJAY PAL