Judgements

Showing 9286 - 9300 of 41947 judgements
26 August 2011
Supreme Court
8 pages
V.GOPAL Vs P.GANASELVAUDAYAKUMARI .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007390-007390 / 2011
Diary number: 19685 / 2008
Advocates: MALINI PODUVAL Vs K. V. MOHAN

26 August 2011
Supreme Court
7 pages
MAN SINGH Vs MARUTI SUZUKI INDIA LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007389-007389 / 2011
Diary number: 6212 / 2010
Advocates: VIKAS MEHTA Vs PRAMOD DAYAL

26 August 2011
Supreme Court
24 pages
THE STATE OF MAHARASHTRA THROUGH THE SECRETARY MINISTRY OF FOOD CIVIL SUPPLIES AND CONSUMER PROTECTI Vs SUBHASH ARJUNDAS KATARIA. M/S. LIBERTY OPTICS AND EXPORTS AS SOLE PROPRIETOR

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-001117-001117 / 2010
Diary number: 13826 / 2007
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs BHARGAVA V. DESAI

25 August 2011
Supreme Court
9 pages
NANJEGOWDA Vs GANGAMMA .

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002006-002006 / 2006
Diary number: 8189 / 2005
Advocates: Vs S. N. BHAT

25 August 2011
Supreme Court
9 pages
GURDEEP SINGH Vs STATE OF PUNJAB .

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001085-001085 / 2003
Diary number: 17524 / 2002
Advocates: ABHISHEK ATREY Vs KULDIP SINGH

25 August 2011
Supreme Court
3 pages
STATE OF U.P. Vs GARIBUDDI @ GARIBUDDIN .

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001522-001522 / 2007
Diary number: 13063 / 2005
Advocates: PRADEEP MISRA Vs NEERAJ SHEKHAR

25 August 2011
Supreme Court
2 pages
BISHNU DEO MISHRA Vs STATE OF ASSAM

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001502-001502 / 2010
Diary number: 35616 / 2009
Advocates: HIMANSHU SHEKHAR Vs CORPORATE LAW GROUP

25 August 2011
Supreme Court
21 pages
ALKA OJHA Vs RAJASTHAN PUBLIC SER.COMMN.

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: SLP(C) No.-024020-024020 / 2011
Diary number: 23749 / 2011
Advocates: N. ANNAPOORANI Vs

25 August 2011
Supreme Court
22 pages
STATE OF RAJASTHAN Vs SANYAM LODHA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007333-007333 / 2011
Diary number: 4946 / 2009
Advocates: MILIND KUMAR Vs JYOTI MENDIRATTA

25 August 2011
Supreme Court
12 pages
BHARAT RASIKLAL ASHRA Vs GAUTAM RASIKLAL ASHRA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007334-007334 / 2011
Diary number: 16765 / 2011
Advocates: K J JOHN AND CO Vs E. C. AGRAWALA

25 August 2011
Supreme Court
9 pages
FEDERATION OF A.P.MINORITY EDU.INSTN. Vs ADMISSION & FEE REGULATORY COMMIT.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-021142-021142 / 2010
Diary number: 23052 / 2010
Advocates: Vs G. N. REDDY

25 August 2011
Supreme Court
12 pages
KANDARPA SARMA Vs RAJESWAR DAS .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007401-007401 / 2011
Diary number: 32411 / 2006
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

24 August 2011
Supreme Court
10 pages
SPL. LAND ACQUISITION OFFICER Vs MAHARANI BISWAL .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002672-002672 / 2004
Diary number: 21030 / 2002
Advocates: SURESH CHANDRA TRIPATHY Vs

24 August 2011
Supreme Court
22 pages
CHAKAS Vs STATE OF PUNJAB .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007258-007258 / 2011
Diary number: 33725 / 2006
Advocates: NAVIN CHAWLA Vs KULDIP SINGH

24 August 2011
Supreme Court
17 pages
BUDHADEV KARMASKAR Vs THE STATE OF WEST BENGAL

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000135-000135 / 2010
Diary number: 37388 / 2007
Advocates: JAIL PETITION Vs CHANCHAL KUMAR GANGULI