Judgements

Showing 916 - 930 of 41947 judgements
23 July 2019
Supreme Court
16 pages
SURINDER PAL SONI Vs SOHAN LAL (D) THRU LR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005360-005360 / 2019
Diary number: 33237 / 2018
Advocates: SHREE PAL SINGH Vs

22 July 2019
Supreme Court
4 pages
U.C. SURENDRANATH Vs MAMBALLYS BAKERY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005775-005775 / 2019
Diary number: 3260 / 2016
Advocates: P. V. DINESH Vs

22 July 2019
Supreme Court
10 pages
SANJAY RAJAK Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001070-001070 / 2017
Diary number: 4461 / 2016
Advocates: MANSOOR ALI Vs

22 July 2019
Supreme Court
13 pages
RAMESH DAS (DEAD) THR. LRS. Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005041-005041 / 2009
Diary number: 8745 / 2003
22 July 2019
Supreme Court
11 pages
THE STATE OF HARYANA Vs SUNDER LAL

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005754-005754 / 2019
Diary number: 26397 / 2017
Advocates: MONIKA GUSAIN Vs

22 July 2019
Supreme Court
4 pages
MANJIT SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001090-001090 / 2019
Diary number: 28781 / 2018
Advocates: ARUNIMA DWIVEDI Vs

22 July 2019
Supreme Court
6 pages
RAM GOPAL Vs C.B.I. DEHRADUN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001085-001085 / 2019
Diary number: 33745 / 2017
Advocates: DANISH ZUBAIR KHAN Vs

22 July 2019
Supreme Court
6 pages
THE STATE OF JHARKHAND Vs AMRESH NARAYAN SINHA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005737-005737 / 2019
Diary number: 38099 / 2017
Advocates: VISHAL ARUN Vs

22 July 2019
Supreme Court
12 pages
ANDHRA PRADESH POLLUTION CONTROL BOARD Vs CCL PRODUCTS (INDIA) LTD.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-007005 / 2017
Diary number: 9677 / 2017
Advocates: T. V. S. RAGHAVENDRA SREYAS Vs

22 July 2019
Supreme Court
5 pages
RAJASTHAN HOUSING BOARD Vs RATAN DEVI

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005739-005739 / 2019
Diary number: 13489 / 2018
Advocates: K. L. JANJANI Vs

19 July 2019
Supreme Court
23 pages
M/S TREATY CONSTRUCTION Vs M/S RUBY TOWER CO OP HSG. SOCIETY LTD.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005699-005699 / 2019
Diary number: 18480 / 2018
Advocates: ABHA R. SHARMA Vs

19 July 2019
Supreme Court
1 pages
RAJESH S/O SHRIRAMBAPU FATE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005687-005687 / 2019
Diary number: 23001 / 2019
Advocates: SUNIL KUMAR VERMA Vs

19 July 2019
Supreme Court
35 pages
VISHAL ASHOK THORAT Vs RAJESH SHRIRAMBAPU FATE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005444-005444 / 2019
Diary number: 41887 / 2018
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

19 July 2019
Supreme Court
7 pages
THE STATE OF BIHAR Vs DR. CHAITRAYA KUMAR SINGH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005709-005709 / 2019
Diary number: 4179 / 2019
Advocates: DEVASHISH BHARUKA Vs

19 July 2019
Supreme Court
5 pages
DR ASHOK SINHA Vs THE STATE OF TRIPURA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-005708-005708 / 2019
Diary number: 17732 / 2017
Advocates: RACHANA JOSHI ISSAR Vs