Showing 9271 - 9285 of 41947 judgements
30 August 2011
Supreme Court
34 pages
ASHA SHARMA Vs CHADIGARH ADMINISTRATION .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-007524-007524 / 2011
Diary number: 17426 / 2011
Advocates: ASHOK K. MAHAJAN Vs SUDARSHAN SINGH RAWAT

30 August 2011
Supreme Court
10 pages
MANINDERJIT SINGH BITTA Vs UNION OF INDIA .

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000510-000510 / 2005
Diary number: 21064 / 2005
Advocates: CHARU MATHUR Vs B. KRISHNA PRASAD

30 August 2011
Supreme Court
23 pages
COMMNR. OF CENTRAL EXCISE, MEERUT-II Vs M/S. SUNDSTRAND FORMS P.LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004077-004077 / 2003
Diary number: 3934 / 2003
Advocates: Vs M. P. DEVANATH

30 August 2011
Supreme Court
11 pages
M/S AIR LIQUIDE NORTH INDIA PVT. LTD Vs COMMNR. OF CENTRAL EXCISE, JAIPUR -I

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000043-000043 / 2005
Diary number: 24854 / 2004
Advocates: Vs ANIL KATIYAR

30 August 2011
Supreme Court
11 pages
M/S SHIV COTEX Vs TIRGUN AUTO PLAST P.LTD..

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007532-007532 / 2011
Diary number: 32222 / 2010
Advocates: VINAY KUMAR GARG Vs JYOTI MENDIRATTA

29 August 2011
Supreme Court
17 pages
RAGHUBIR SINGH Vs STATE OF RAJASTHAN .

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000082-000083 / 2005
Diary number: 2941 / 2004
Advocates: ANITHA SHENOY Vs UMA DATTA

29 August 2011
Supreme Court
1 pages
UNION OF INDIA Vs DURGA ORAON .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007544-007545 / 2011
Diary number: 32795 / 2010
Advocates: B. V. BALARAM DAS Vs ABHISHEK ATREY

29 August 2011
Supreme Court
1 pages
ANDHRA BANK Vs N.V.CHOUDARY

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007546-007546 / 2011
Diary number: 33635 / 2010
Advocates: SANJEEV MALHOTRA Vs S. C. BIRLA

29 August 2011
Supreme Court
2 pages
ANIL KUMAR Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001675-001675 / 2011
Diary number: 10460 / 2011
Advocates: RISHI MALHOTRA Vs

29 August 2011
Supreme Court
58 pages
C. VENKATACHALAM Vs AJITKUMAR C. SHAH .

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA,ANIL R. DAVE, ,
Case number: C.A. No.-000868-000868 / 2003
Diary number: 24122 / 2002
Advocates: M. J. PAUL Vs BHARAT SANGAL

29 August 2011
Supreme Court
10 pages
MD.MURTAZA Vs STATE OF ASSAM .

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007517-007517 / 2011
Diary number: 13927 / 2009
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

26 August 2011
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs RAJ MARKETING

Bench: P. SATHASIVAM,H.L. GOKHALE
Case number: C.A. No.-001119-001119 / 2010
Diary number: 13816 / 2007
Advocates: ASHA GOPALAN NAIR Vs RAJAN NARAIN

26 August 2011
Supreme Court
37 pages
JUSTICE P.D. DINAKARAN Vs JUDGES INQUIRY COMMITTEE

Bench: G.S. SINGHVI,CHANDRAMAULI KR. PRASAD, , ,
Case number: W.P.(C) No.-000218-000218 / 2011
Diary number: 13873 / 2011
Advocates: Vs KAMINI JAISWAL

26 August 2011
Supreme Court
32 pages
MOHAN SINGH Vs STATE OF BIHAR

Bench: ASOK KUMAR GANGULY,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000663-000663 / 2010
Diary number: 34064 / 2008
Advocates: Vs GOPAL SINGH

26 August 2011
Supreme Court
10 pages
STATE OF PUNJAB Vs JAGDISH KAUR

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002897-002897 / 2006
Diary number: 5239 / 2005
Advocates: AJAY PAL Vs A. P. MOHANTY