Judgements

02 September 2011
Supreme Court
45 pages

A.P.DAIRY DEV.CORP.FEDERATION Vs B.NARASIMHA REDDY .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-002188-002188 / 2008
Diary number: 6315 / 2008
Advocates: D. MAHESH BABU Vs ANIL KUMAR TANDALE

02 September 2011
Supreme Court
27 pages

KOLKATA METROPOLITAN DEVT.AUTHORITY Vs GOBINDA CHANDRA MAKAL

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-005938-005938 / 2007
Diary number: 24810 / 2007
Advocates: RAJESH SRIVASTAVA Vs SARLA CHANDRA

02 September 2011
Supreme Court
39 pages

PREM SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000925-000925 / 2009
Diary number: 23023 / 2008
Advocates: Vs PRAGATI NEEKHRA

02 September 2011
Supreme Court
4 pages

STATE OF U.P. Vs ALOK VERMA

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD
Case number: Special Leave Petition (crl.) 6718 of 2011

02 September 2011
Supreme Court
23 pages

STATE OF PUNJAB Vs CBI & ORS.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: Special Leave Petition (crl.) 792 of 2008

02 September 2011
Supreme Court
14 pages

THOTA VENKATESHWARLU Vs STATE OF A.P.TR.PRINCL.SEC.& ANR.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: Special Leave Petition (crl.) 7640 of 2008

02 September 2011
Supreme Court
8 pages

STATE OF U.P. Vs ALOK VERMA

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: Criminal.M.P (PR) 16406 of 2011

01 September 2011
Supreme Court
7 pages

SURENDRA PRASAD SHUKLA Vs STATE OF JHARKHAND .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007548-007548 / 2011
Diary number: 21963 / 2008
Advocates: T. MAHIPAL Vs ANIL K. JHA

01 September 2011
Supreme Court
22 pages

AJIT SINGH Vs THE STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-002094-002094 / 2008
Diary number: 17343 / 2008
Advocates: VINAY KUMAR GARG Vs KULDIP SINGH

01 September 2011
Supreme Court
19 pages

NITINBHAI SAEVANTILAL SHAH Vs MANUBHAI MANJIBHAI PANCHAL

Bench: J.M. PANCHAL,H.L. GOKHALE
Case number: Crl.A. No.-001703-001703 / 2011
Diary number: 38895 / 2010
Advocates: P. S. SUDHEER Vs ABHIJAT P. MEDH

01 September 2011
Supreme Court
3 pages

BHILWARA DUGDH UTPADAK SAHAKARI S.LTD. Vs VINOD KUMAR SHARMA DEAD BY LRS .

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002585-002585 / 2006
Diary number: 23977 / 2004
Advocates: SUSHIL KUMAR JAIN Vs SURYA KANT

01 September 2011
Supreme Court
41 pages

YOGRAJ INFRAS.LTD. Vs SSANG YONG ENGINEERING & CONSTRN.CO.LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-025624-025624 / 2010
Diary number: 28014 / 2010
Advocates: GAGAN GUPTA Vs

01 September 2011
Supreme Court
9 pages

BIHAR STATE ELECTRICITY BOARD Vs THE PATNA ELECTRIC SUPPLY CO. LTD.

Bench: ALTAMAS KABIR,D.K. JAIN,MARKANDEY KATJU, ,
Case number: C.A. No.-002630-002630 / 1982
Diary number: 61893 / 1982
Advocates: NAVIN PRAKASH Vs SUSHIL KUMAR JAIN

30 August 2011
Supreme Court
26 pages

RAKESH SHARMA Vs STATE OF M.P. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-007520-007523 / 2011
Diary number: 11126 / 2008
Advocates: VIKAS MEHTA Vs B. S. BANTHIA

30 August 2011
Supreme Court
7 pages

SANJOY NARAYAN ED.IN CH. HINDUSTAN Vs SON. HIGH COURT OF ALLAHABAD THR. R.G.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001683-001683 / 2011
Diary number: 14794 / 2011
Advocates: AMIT ANAND TIWARI Vs RAVI PRAKASH MEHROTRA