Showing 9241 - 9255 of 41947 judgements
05 September 2011
Supreme Court
26 pages
MIG CRICKET CLUB Vs ABHINAV SAHAKAR EDN.SOCIETY .

Bench: MARKANDEY KATJU,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002047-002047 / 2007
Diary number: 23123 / 2005
Advocates: Vs SARVESH SINGH BAGHEL

05 September 2011
Supreme Court
37 pages
HIGH COURT OF JUDICATURE AT PATNA Vs MADAN MOHAN PRASAD .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-007630-007630 / 2011
Diary number: 30322 / 2008
Advocates: PAREKH & CO. Vs GOPAL SINGH

05 September 2011
Supreme Court
26 pages
NATIONAL TEXTILE CORP.LTD. Vs NARESHKUMAR BADRIKUMAR JAGAD .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-007448-007448 / 2011
Diary number: 32766 / 2009
Advocates: KAUSTUBH ANSHURAJ Vs E. C. AGRAWALA

05 September 2011
Supreme Court
3 pages
TATA MILLS(UNIT OF N.T.CORP.LTD.) Vs TATA HOUSING DEVELOPMENT CO.LTD.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-007449-007449 / 2011
Diary number: 41466 / 2010
Advocates: GAUTAM NARAYAN Vs ABHIJAT P. MEDH

05 September 2011
Supreme Court
60 pages
MRINAL DAS Vs STATE OF TRIPURA

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001994-001994 / 2009
Diary number: 14231 / 2008
Advocates: SIDDHARTHA CHOWDHURY Vs GOPAL SINGH

02 September 2011
Supreme Court
3 pages
JERMANI YADAV Vs STATE OF BIHAR

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001725-001726 / 2011
Diary number: 25336 / 2011
Advocates: KUNDAN KUMAR MISHRA Vs

02 September 2011
Supreme Court
14 pages
CHANDIGARH ADMN. TH. DIR. PUB. INSTRN. Vs USHA KHETERPAL WAIE .

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-007570-007570 / 2011
Diary number: 3567 / 2006
Advocates: KAMINI JAISWAL Vs P. N. PURI

02 September 2011
Supreme Court
29 pages
INST.OF CHARTERED ACCOUNTANTS OF INDIA Vs SHAUNAK H SAYTA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007571-007571 / 2011
Diary number: 1996 / 2011
Advocates: PRAMOD DAYAL Vs RANJEETA ROHATGI

02 September 2011
Supreme Court
11 pages
SRI CHANDU KHAMARU Vs NAYAN MALIK .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007572-007572 / 2011
Diary number: 17052 / 2008
Advocates: ANURAG PANDEY Vs SUNIL KUMAR VERMA

02 September 2011
Supreme Court
17 pages
M/S. DIVYA EXPORTS Vs M/S. SHALIMAR VIDEO COMPANY .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006438-006438 / 2005
Diary number: 6527 / 2005
Advocates: Vs SHAKIL AHMED SYED

02 September 2011
Supreme Court
20 pages
ARUN KUMAR AGGARWAL Vs STATE OF M.P..

Bench: G.S. SINGHVI,H.L. DATTU, , ,
Case number: Crl.A. No.-001706-001708 / 2011
Diary number: 28160 / 2009
Advocates: ROHIT KUMAR SINGH Vs

02 September 2011
Supreme Court
11 pages
BHUSHAN KUMAR MEEN Vs STATE OF PUNJAB .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: Crl.A. No.-001709-001709 / 2011
Diary number: 29337 / 2008
Advocates: SHEKHAR KUMAR Vs GAGAN GUPTA

02 September 2011
Supreme Court
23 pages
STATE OF RAJASTHAN Vs ARJUN SINGH .

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: Crl.A. No.-000552-000554 / 2003
Diary number: 14394 / 2002
Advocates: MILIND KUMAR Vs SUSHIL KUMAR JAIN

02 September 2011
Supreme Court
17 pages
PIRTHI Vs MOHAN SINGH .

Bench: P. SATHASIVAM,H.L. GOKHALE, , ,
Case number: C.A. No.-006391-006391 / 2003
Diary number: 13136 / 2002
Advocates: SUNIL KUMAR JAIN Vs PRAMOD DAYAL

02 September 2011
Supreme Court
23 pages
RAMACHANDRAN Vs STATE OF KERALA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000162-000162 / 2006
Diary number: 24143 / 2005
Advocates: C. N. SREE KUMAR Vs RAMESH BABU M. R.