Showing 9226 - 9240 of 41947 judgements
07 September 2011
Supreme Court
6 pages
SURYA MANI SHARMA Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001471-001473 / 2005
Diary number: 23437 / 2002
Advocates: Vs ANIL KATIYAR

07 September 2011
Supreme Court
8 pages
K. SUBHASH BABU Vs ENGINEER-IN-CHIEF,ARMY HEADQUARTERS &ORS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-009776-009776 / 2003
Diary number: 16146 / 2003
Advocates: SANJAY JAIN Vs SUSHMA SURI

07 September 2011
Supreme Court
2 pages
MOHD. SAUD Vs MANOJ KUMAR

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007139-007139 / 2008
Diary number: 820 / 2008
Advocates: C. BALAKRISHNA Vs HARINDER MOHAN SINGH

07 September 2011
Supreme Court
25 pages
ARSHAD JAMIL Vs STATE OF UTTARKHAND .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007721-007721 / 2011
Diary number: 28274 / 2008
Advocates: S. N. BHAT Vs ANUVRAT SHARMA

07 September 2011
Supreme Court
7 pages
KUSHAL KUMAR GUPTA & ANR. Vs MALA GUPTA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR, , ,
Case number: Special Leave Petition (crl.) 6269 of 2009

06 September 2011
Supreme Court
19 pages
GOVT.OF A.P. Vs SRI SEVADAS VIDYAMANDIR HIGH SCHOOL &ORS

Bench: ALTAMAS KABIR,CYRIAC JOSEPH,SURINDER SINGH NIJJAR, ,
Case number: SLP(C) No.-009541-009541 / 2007
Diary number: 14918 / 2007
Advocates: Vs C. K. SUCHARITA

06 September 2011
Supreme Court
4 pages
MUZEBUDDEEN Vs STATE OF M.P.

Bench: DALVEER BHANDARI,DEEPAK VERMA
Case number: C.A. No.-007674-007674 / 2011
Diary number: 2202 / 2006
Advocates: SHIV SAGAR TIWARI Vs B. S. BANTHIA

06 September 2011
Supreme Court
1 pages
K.BHAGYA LAKSHMI Vs NEW INDIA ASSURANCE CO.LTD.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007672-007673 / 2011
Diary number: 21409 / 2008
Advocates: M. VIJAYA BHASKAR Vs

06 September 2011
Supreme Court
10 pages
AJAY KUMAR DAS Vs STATE OF JHARKHAND

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001735-001735 / 2011
Diary number: 35302 / 2009
Advocates: TAPESH KUMAR SINGH Vs KRISHNANAND PANDEYA

06 September 2011
Supreme Court
7 pages
STATE OF U.P. Vs NARENDRA BAHADUR SINGH .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007662-007662 / 2011
Diary number: 15787 / 2004
Advocates: PRADEEP MISRA Vs RACHNA GUPTA

06 September 2011
Supreme Court
15 pages
SANJAY KUMAR SINGH Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004888-004888 / 2005
Diary number: 5405 / 2004
Advocates: ANITHA SHENOY Vs SHREEKANT N. TERDAL

06 September 2011
Supreme Court
23 pages
BHARAT SANCHAR NIGAM LTD. Vs R. SANTHAKUMAR VELUSAMY .

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-005286-005287 / 2005
Diary number: 10120 / 2005
Advocates: PAVAN KUMAR Vs KAILASH CHAND

05 September 2011
Supreme Court
6 pages
UNION OF INDIA Vs J.D.SURYAVANSHI

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-007658-007658 / 2011
Diary number: 26969 / 2010
Advocates: ARVIND KUMAR SHARMA Vs

05 September 2011
Supreme Court
5 pages
SAMAR BAHADUR SINGH Vs STATE OF U.P. .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007643-007643 / 2011
Diary number: 13218 / 2004
Advocates: VISHWAJIT SINGH Vs ANUVRAT SHARMA

05 September 2011
Supreme Court
1 pages
U.P.STATE ROADWAYS TRANSPORT CORP. Vs NATIONAL INS.CO.LTD..

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007720-007720 / 2011
Diary number: 19343 / 2011
Advocates: GARIMA PRASHAD Vs